Tribunals and Commissions13 Sept 2023Disposed Of
Express Machines & Scaffolding Pvt. Ltd Vs M/s Timblo Drydocks Private Limited
National Company Law Tribunal · (2023) 09 NCLT CK 0017
Insolvency and Bankruptcy Code, 2016 — Section 9
COURT ARCHIVE
National Company Law Tribunal judgments
20,303 judgments · page 374 of 1,016
Tribunals and Commissions13 Sept 2023Disposed Of
Pepsi Co India Holdings Private Limited Vs
National Company Law Tribunal · (2023) 09 NCLT CK 0009
Companies Act, 2013 — Section 230, 230(1)(b), 232, 232(3)(i), 232(6), 234Income Tax Act, 1961 — Section 2(1)(b)
Tribunals and Commissions13 Sept 2023Dismissed
Sanjay Kumar Dewani Vs Mr. Totakura Rajshekar
National Company Law Tribunal · (2023) 09 NCLT CK 0007
Insolvency and Bankruptcy Code, 2016 — Section 5(24), 43, 43(2)(b), 44, 44(1)(d), 45, 48, 53, 60(5), 66(1), 66(2), 67
Tribunals and Commissions12 Sept 2023Disposed Of
Hitech Fasteners India Private Limited & Anr. Vs Rongali Sridevi & Anr.
National Company Law Tribunal · (2023) 09 NCLT CK 3147
Insolvency and Bankruptcy Code, 2016-Section 60(5)NCLT Rules, 2016-Rule 11IBBI (Liquidation Process) Regulations, 2016
Tribunals and Commissions12 Sept 2023
Alcare Containers Co. Vs Ind Swift Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3154
Insolvency and Bankruptcy Code, 2016-Section 60(5), 9, 9(5)(i), 16(5), 17, 18, 13(1)(b), 15, 14, 14(1), 14(3), 31(1), 33Companies Act, 1956-Section 433Companies Act-Section 128
Tribunals and Commissions12 Sept 2023Disposed Of
Lalit Kumar Dangi Vs M/s. Gonglu Agro Private Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3157
Insolvency and Bankruptcy Code, 2016-Section 33(1)(a), 60(5)
Tribunals and Commissions12 Sept 2023Allowed
Bard Roy Infotech Private Limited Vs Kamal Nayan Jain
National Company Law Tribunal · (2023) 09 NCLT CK 3175
Insolvency and Bankruptcy Code, 2016-Section 10, 33, 33(1)(a), 33(1)(b)(iii), 33(2), 33(5), 33(7), 34(1), 34(2), 34(4)(b), 52Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Rule 7, regulation 6(1), 32E, 32F, 36A(1)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 2B, 32(e), 32(f)
Tribunals and Commissions12 Sept 2023Allowed
Slipco Construction Pvt. Ltd. Vs Shri Abhijit Guhathakurta
National Company Law Tribunal · (2023) 09 NCLT CK 3182
Insolvency and Bankruptcy Code, 2016-Section 7, 38(3), 40, 42, 53Micro, Small and Medium Enterprises Development Act, 2006-Section 18(3)Arbitration & Conciliation Act, 1996
Tribunals and Commissions12 Sept 2023Disposed Of
4d073dca12e442e4d7e8cda9e28f0d04
National Company Law Tribunal · (2023) 09 NCLT CK 3192
Insolvency and Bankruptcy Code, 2016-Section 33(2), 33, 33(1)(a), 33(5), 33(7), 14, 34(4)(b), 35(1), 53, Chapter III of Part IIInsolvency and Bankruptcy (Liquidation Process) Regulations, 2017-Regulation 13Income Tax Act, 1961-Section 178
Tribunals and Commissions12 Sept 2023
527542717af523f12516ff286fdb9928
National Company Law Tribunal · (2023) 09 NCLT CK 3207
Insolvency and Bankruptcy Code, 2016-Section 33(2), 33(5), 33(7), 34(4)(b), 35(1), 14, Chapter III of Part IIIBBI (Liquidation Process) Regulations, 2016-Regulation 4(2)(b), 13Insolvency and Bankruptcy (Liquidation Process) Regulations, 2017
Tribunals and Commissions12 Sept 2023Allowed
5b526dfcf74e149bbadccb0c027b55e7
National Company Law Tribunal · (2023) 09 NCLT CK 3208
Insolvency and Bankruptcy Code, 2016-Section 33(2), 60(5), 33, 9, 15, 19(2), 43, 45, 49, 66, 34(4)(b), 33(1)(a), 33(7), 35(1), 14, 33(5)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6Insolvency and Bankruptcy (Liquidation Process) Regulations, 2017
Tribunals and Commissions12 Sept 2023Allowed
Pelican Products And Services India Private Limited Vs Registrar Of Companies, NCT Of Delhi & Haryana
National Company Law Tribunal · (2023) 09 NCLT CK 3215
Insolvency and Bankruptcy Code, 2016-Section 59, 59(3), 59(8), 53(1)Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 8(1)(a), 9, 14, 35(3), 38, 38(3)Companies Act, 1956
Tribunals and Commissions12 Sept 2023Disposed Of
64e7f41526f16c36d9cdbe5908078faa
National Company Law Tribunal · (2023) 09 NCLT CK 3220
Insolvency and Bankruptcy Code, 2016-Section 33(2), 33, 33(1)(a), 33(5), 33(7), 34(4)(b), 14, 35(1), 53, Chapter III of Part IIInsolvency and Bankruptcy (Liquidation Process) Regulations, 2017-Regulation 13Income Tax Act, 1961-Section 178
Tribunals and Commissions12 Sept 2023
670e093ea706fb288f03e34ea48ea4f6
National Company Law Tribunal · (2023) 09 NCLT CK 3232
Insolvency and Bankruptcy Code, 2016-Section 33(2), 33(5), 33(7), 14, 35(1), Chapter III of Part IIIBBI (Liquidation Process) Regulations, 2016-Regulation 4(2)(b), 13Insolvency and Bankruptcy (Liquidation Process) Regulations, 2017
Tribunals and Commissions12 Sept 2023
Maa Kudargarhi Steel Private Limited & Anr. Vs J. Karthiga & Anr.
National Company Law Tribunal · (2023) 09 NCLT CK 3233
NCLT Rules, 2016-Rule 154, 11
Tribunals and Commissions12 Sept 2023
Pallavi Joshi Bakhru Vs Universal Buildwell Private Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3245
Insolvency and Bankruptcy Code, 2016-Section 5(8)(a), 50, 60(5)Income Tax Act, 1961-Section 194 IANegotiable Instrument Act, 1881-Section 138
Tribunals and Commissions12 Sept 2023
Anil Kumar Khicha Vs Venue Promoters Private Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3260
Insolvency and Bankruptcy Code, 2016-Section 33(2), 33(5), 33(7), 14, 35(1), Chapter III of Part IIInsolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 4(2)(b), 13
Tribunals and Commissions12 Sept 2023
Anil Kumar Khicha Vs Shaft Developers Private Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3263
Insolvency and Bankruptcy Code, 2016-Section 33(2), 33(5), 33(7), 14, 35(1), Chapter III of Part IIIBBI (Liquidation Process) Regulations, 2016-Regulation 4(2)(b), 13
Tribunals and Commissions12 Sept 2023
N. Veerapandian Vs Miller Builders Private Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3268
Insolvency and Bankruptcy Code, 2016-Section 33(2), 33(1), 21(1), 34, 34(1), 33, 33(7), Chapter III of Part II, 35(1), 14, 33(5)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 40DInsolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 4(2)(b), 13
Tribunals and Commissions12 Sept 2023Allowed
Bank Of India Vs Kesma Impex Private Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3285
Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14(1), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act