Tribunals and Commissions14 Sept 2023
M/s. Gozoop Online Pvt. Ltd. Vs OM Pizzas and Eats India Pvt. Ltd.
National Company Law Tribunal · (2023) 09 NCLT CK 3177
IBC, 2016-Section 9
COURT ARCHIVE
National Company Law Tribunal judgments
20,303 judgments · page 372 of 1,016
Tribunals and Commissions14 Sept 2023Allowed
M/s. Alphasoft Technoligies Inc. Vs M/s. Cura Technologies Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3183
Insolvency and Bankruptcy Code, 2016-Section 9, 30(6), 30(1), 31(1), 30(2)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 39(4)
Tribunals and Commissions14 Sept 2023Allowed
M/s. VSPLASH Techworks Private Limited Vs The Registrar Of Companies
National Company Law Tribunal · (2023) 09 NCLT CK 3223
Insolvency and Bankruptcy Code, 2016-Section 59, 59(3)(a)(i), 59(3)(c)(i)Companies Act, 1956Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 14, 37, 38
Tribunals and Commissions14 Sept 2023Allowed
Ms. Nishi Jain Vs Pacific Multi-Commodity Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3243
Insolvency and Bankruptcy Code, 2016-Section 54, 7, 12, 33Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 14, 12, 41, 45 (3)CIRP Regulation, 2016-Regulation 27
Tribunals and Commissions14 Sept 2023
Mr. Anil Jadhav Vs Mr. Jitendra Palande & Ors.
National Company Law Tribunal · (2023) 09 NCLT CK 3249
Insolvency and Bankruptcy Code, 2016-Section 60(5), 7
Tribunals and Commissions14 Sept 2023
Mackeil Ispat & Forging Limited & Anr. Vs Damodar Valley Corporation
National Company Law Tribunal · (2023) 09 NCLT CK 3256
Insolvency and Bankruptcy Code, 2016-Section 7, 31, 60, 60(5), 238National Company Law Tribunal Rules, 2016-Rule 11Contract Act, 1872-Section 23
Tribunals and Commissions14 Sept 2023
Krishna Textile Vs Bharat Trade Link Pvt Ltd
National Company Law Tribunal · (2023) 09 NCLT CK 3267
IBC-Section 9
Tribunals and Commissions14 Sept 2023Allowed
Mr. Pawan Garg Vs Mr. Amandeep Singh Saran & Ors
National Company Law Tribunal · (2023) 09 NCLT CK 3309
Insolvency and Bankruptcy Code, 2016-Section 25(2)(j), 66, 71, 72, 43, 45, 50, 9, 10ACompanies Act, 2013-Section 66MSCS Act, 2002
Tribunals and Commissions14 Sept 2023Allowed
Ms. Reshma Mittal Vs Mr. Ashok Raja & Ors.
National Company Law Tribunal · (2023) 09 NCLT CK 3326
Insolvency and Bankruptcy Code, 2016-Section 43(1), 66(1), 43, 44, 66, 67, 45, 50, 19(2), 53, 46, 47, 48, 49, 43(2), 43(3), 45(2), 25(2)(j), 19(1), 10A, 66(2)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 35A, 40A
Tribunals and Commissions14 Sept 2023
M/s. VSL Securities Private Limited Vs M/s Unishire Housing LLP
National Company Law Tribunal · (2023) 09 NCLT CK 3330
I & B Code, 2016-Section 7, 35(1)(f), 35(1)(n), 60(5)NCLT Rules, 2016-Rule 11
Tribunals and Commissions14 Sept 2023Allowed
Kudos Chemie Limited Vs Rahul Sales Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3334
Insolvency and Bankruptcy Code, 2016-Section 7, 8(2)(a), 9, 9(3)(b), 9(5)(i), 13(1)(b), 14(1), 14(3), 15, 16(5), 17, 18, 31(1), 33Companies Act, 1956-Section 128Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
Tribunals and Commissions14 Sept 2023Dismissed
M/s. Drive India Enterprise Solutions Limited Vs M/s. BTM Exports Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3342
Insolvency and Bankruptcy Code, 2016-Section 9, 8(1), 9(5)(2)(d)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6
Tribunals and Commissions14 Sept 2023
M/s. Shambhu Agencies Pvt. Ltd. & Ors. Vs M/s. World Connect Impex Pvt. Ltd.
National Company Law Tribunal · (2023) 09 NCLT CK 3357
Companies Act, 1956Insolvency and Bankruptcy Code, 2016-Section 3(12), 7, 7(1), 7(3)(b), 7(7), 13(2), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 14(3)(b), 15, 16(1), 16(2), 17, 18, 19, 20, 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 9(1)
Tribunals and Commissions14 Sept 2023
Titagarh Wagon Limited Vs Tenughat Vidyut Nigam Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3399
Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 9(5), 9(5)(2)(d), 9(5)(in)(d), 9(5)(ji)(d), 60(5), 4Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act
Tribunals and Commissions14 Sept 2023Allowed
Vinod Sakaram Vs Registrar Of Companies, Telangana
National Company Law Tribunal · (2023) 09 NCLT CK 3403
Insolvency and Bankruptcy Code, 2016-Section 59, 53(1), 59(7)Companies Act, 1956Income Tax Act, 1961-Section 178
Tribunals and Commissions14 Sept 2023
Kanwal Goyal Vs Uttar Haryana Bijli Vitran Nigam Limited & Ors.
National Company Law Tribunal · (2023) 09 NCLT CK 3404
Insolvency and Bankruptcy Code, 2016-Section 7, 60(5), 36
Tribunals and Commissions14 Sept 2023
Securities And Exchange Board Of India Vs Mr. Vishal Ghisulal Jain, Liquidator of Sterling International Enterprises Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3407
Insolvency & Bankruptcy Code, 2016-Section 42, 14, 33(5), 53, 53(1)(e)(i)Securities and Exchange Board of India Act, 1992-Section 12A(a), (b), (c), 15HA, 19, 15-INational Company Law Tribunal Rules, 2016-Rule 11
Tribunals and Commissions14 Sept 2023Dismissed
M/s. Ashoka Creations Limited Vs M/s. Trafigura India Private Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3434
Insolvency and Bankruptcy Code, 2016-Section 9, 3(11), 8, 8(1), 8(2)(a), 9(5)Insolvency and Bankruptcy (Application to Adjudicating Authority), Rules, 2016-Rule 6, 5Companies Act, 1956
Tribunals and Commissions14 Sept 2023Partly Allowed
Anil Jadhav Vs Yashraj Ethanoll Processing Pvt Ltd
National Company Law Tribunal · (2023) 09 NCLT CK 0021
Insolvency and Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions14 Sept 2023Allowed
Ankur International Private Limited Vs Nandish Alloys Limited
National Company Law Tribunal · (2023) 09 NCLT CK 0008
Companies Act, 2013 — Section 133, 230, 232