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National Company Law Tribunal judgments

20,303 judgments · page 370 of 1,016

Tribunals and Commissions18 Sept 2023Allowed

J.D. India Corporation Vs Naresh Retail Mart LLP

National Company Law Tribunal · (2023) 09 NCLT CK 3242

Insolvency and Bankruptcy Code, 2016-Section 33, 9, 34(1), 33(2), 34(4)(b), 33(5), 34(2), 52, 33(7), 33(1)(b)(iii)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 34Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2019-Regulation 7A
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Tribunals and Commissions18 Sept 2023

Krishna Gopal Ratanlal Maheshwari Vs Hitesh Kumar Desai & Ors

National Company Law Tribunal · (2023) 09 NCLT CK 3280

Insolvency and Bankruptcy Code, 2016-Section 33(2), 33(1), 33(5), 12, 56, 30(6), 31, 21(1), 34(4)(b), 14, 53, 52, 35(1), 19(2)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016
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Tribunals and Commissions18 Sept 2023

IDBI Bank Ltd Vs West Coast Frozen Foods Pvt. Ltd.

National Company Law Tribunal · (2023) 09 NCLT CK 3325

Insolvency and Bankruptcy Code, 2016-Section 7, 7(2), 7(5)(a), 60(5), 4, 14, 14(1), 14(2), 14(2A), 31(1), 33, 17, 18, 20, 21, 19, 15, 13(1)(b)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Banker's Book Evidence Act
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Tribunals and Commissions15 Sept 2023

Sri Kanagavalli Enterprises And Realty Vs Mr. Vijaya Kumar Garg

National Company Law Tribunal · (2023) 09 NCLT CK 3151

Insolvency and Bankruptcy Code, 2016-Section 60(5), 29ANational Company Law Tribunal Rules, 2016-Rule 11Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Clause 12 of Schedule I (Mode of Sale)
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Tribunals and Commissions15 Sept 2023

Jigar Bhatt RP Of Telstar Industries Pvt Ltd Vs Vivekanand Dhaneshwar Jha & Anr

National Company Law Tribunal · (2023) 09 NCLT CK 3164

Insolvency and Bankruptcy Code, 2016-Section 7, 12, 14, 19(2), 21(1), 30(6), 31, 33, 33(1), 33(2), 33(5), 34, 34(4)(b), 35(1), 52, 53, 56, 60(5), 66(5), Chapter III of Part IIInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 39C, 32(e), 32ANCLT Rules, 2016-Rule 11
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Tribunals and Commissions15 Sept 2023Disposed Of

Shri Venkata Subbarao Kalva

National Company Law Tribunal · (2023) 09 NCLT CK 3180

Insolvency and Bankruptcy Code, 2016-Section 7, 33(1), 42, 53(1), 54, 54(2), 60(5), 60(5)(c)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulation 2016-Regulation 12, 13, 18, 31, 31A, 34, 45(3)(B)I&B (AAA) Rules, 2016-Rule 4
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Tribunals and Commissions15 Sept 2023

Minesh Prints Ltd

National Company Law Tribunal · (2023) 09 NCLT CK 3244

Insolvency and Bankruptcy Code, 2016-Section 60(5), 12(2), 45(1), 60(2), 10, 33, 14, 52, 35 to 50, 52 to 54, Chapter-IIIIBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 40 C, 40Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 32A, 32, 15
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