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National Company Law Tribunal judgments

20,303 judgments · page 375 of 1,016

Tribunals and Commissions12 Sept 2023Dismissed

Safintra Roofing (India) Limited Vs Larsen And Toubro Limited

National Company Law Tribunal · (2023) 09 NCLT CK 3286

Insolvency and Bankruptcy Code, 2016-Section 9, 9(5)(ii)(d), 238AInsolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Limitation Act, 1963-Article 137, Section 18, 137
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Tribunals and Commissions12 Sept 2023

Prakul Thadi Vs Navigator Developers Private Limited

National Company Law Tribunal · (2023) 09 NCLT CK 3289

Insolvency and Bankruptcy Code, 2016-Section 33(2), 34(4)(b), Chapter III of Part II, 33(7), 35(1), 14, 33(5)Insolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 4(2)(b), 13Insolvency and Bankruptcy (Liquidation Process) Regulations, 2017
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Tribunals and Commissions12 Sept 2023Allowed

Kamal Nayan Jain, Resolution Professional of Penguine Hospitality Private Limited Vs Penguine Hospitality Private Limited

National Company Law Tribunal · (2023) 09 NCLT CK 3297

Insolvency and Bankruptcy Code, 2016-Section 10, 33, 33(1)(a), 33(1)(b)(iii), 33(2), 33(5), 33(7), 34(1), 34(2), 34(4)(b), 52Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(1), Rule 7, 32E, 32F, 36A(1)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 2B(1), 32(e), 32(f)
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Tribunals and Commissions12 Sept 2023Disposed Of

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National Company Law Tribunal · (2023) 09 NCLT CK 3579

Insolvency & Bankruptcy Code, 2016-Section 12(2), 60(5), 12, 12(3), 12A, 14, 33, 33(1)(a), 33(5), 33(7), 34(4)(b), 35(1), Chapter III of Part IINCLT Rules, 2016-Rule 11Insolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 13, 32A
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Tribunals and Commissions12 Sept 2023

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National Company Law Tribunal · (2023) 09 NCLT CK 3302

Insolvency and Bankruptcy Code, 2016-Section 33(2), 33(5), 33(7), 35(1), 14, Chapter III of Part IIIBBI (Liquidation Process) Regulations, 2016-Regulation 4(2)(b), 13Insolvency and Bankruptcy (Liquidation Process) Regulations, 2017
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Tribunals and Commissions12 Sept 2023

Punjab National Bank Vs Oliver Engineering Private Limited

National Company Law Tribunal · (2023) 09 NCLT CK 3320

Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14, 15, 24, 25(2)(h), 29A, 30(1), 30(2), 30(3), 30(4), 30(6), 31, 31(1), 31(4), 32, 43, 45, 50, 61(3), 66Insolvency Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 18, 19, 20, 21, 22, 23, 24, 25A, 26, 27, 35A, 36A, 36B, 37, 38, 38(1), 38(1A), 38(1B), 38(2), 38(3), 39, 39(1)(a), 39(1)(c), 39(2), 39(4)
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Tribunals and Commissions12 Sept 2023Allowed

Lal Behari Singh Vs M/s Carnation Industries Limited

National Company Law Tribunal · (2023) 09 NCLT CK 3348

Insolvency and Bankruptcy Code, 2016-Section 4(1), 7(5)(a), 8, 9, 13, 14, 15, 17, 18, 19, 20, 21, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 6(1)Indian Contract Act, 1872-Section 37
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Tribunals and Commissions12 Sept 2023Dismissed

Maersk Trade Finance A/S Vs Arcotech Limited

National Company Law Tribunal · (2023) 09 NCLT CK 3352

Insolvency and Bankruptcy Code, 2016-Section 7, 7(5)(a), 9Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Arbitration Act 1996
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Tribunals and Commissions12 Sept 2023

N.Veerapandian

National Company Law Tribunal · (2023) 09 NCLT CK 3373

Insolvency and Bankruptcy Code, 2016-Section 33(1), 33(2), 33(5), 33(7), 34(1), 35(1), 14, 21(1), Chapter III of Part IIInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 40DInsolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 4(2)(b), 13
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Tribunals and Commissions12 Sept 2023Allowed

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National Company Law Tribunal · (2023) 09 NCLT CK 3379

Insolvency and Bankruptcy Code, 2016-Section 59, 59(4), 59(7), 59(8)Companies Act, 2013IBBI (Voluntary Process) Regulations, 2017-Regulation 3, 3(2), 14
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Tribunals and Commissions12 Sept 2023

Navigator Creators Private Limited

National Company Law Tribunal · (2023) 09 NCLT CK 3382

Insolvency and Bankruptcy Code, 2016-Section 33(2), 33(5), 33(7), 34(4)(b), 35(1), 14, Chapter III of Part IIIBBI (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)Insolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 13
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Tribunals and Commissions12 Sept 2023

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National Company Law Tribunal · (2023) 09 NCLT CK 3384

Insolvency and Bankruptcy Code, 2016-Section 33(2), 33(5), 33(7), 14, 34(4)(b), 35(1), Chapter III of Part IIInsolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 4(2)(b), 13
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Tribunals and Commissions12 Sept 2023

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National Company Law Tribunal · (2023) 09 NCLT CK 3423

Insolvency and Bankruptcy Code, 2016-Section 33(2), 33(5), 33(7), 14, 35(1), Chapter III of Part IIInsolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 4(2)(b), 13Insolvency and Bankruptcy (Liquidation Process) Regulations, 2017
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