Tribunals and Commissions25 Apr 2024Dismissed
Ub Equipments Limited & Ors Vs Vinit Gangwal
National Company Law Tribunal · (2024) 04 NCLT CK 0071
Insolvency and Bankruptcy Code, 2016 — Section 43(1), 49, 60(5), 66, 66(1), 66(2)
COURT ARCHIVE
National Company Law Tribunal judgments
20,303 judgments · page 240 of 1,016
Tribunals and Commissions25 Apr 2024Disposed Of
Stressed Assets Stabilization Fund Vs Asian Alloys Ltd
National Company Law Tribunal · (2024) 04 NCLT CK 0068
Tribunals and Commissions25 Apr 2024Disposed Of
Saroj Bala, (A sole Proprietor of M/s Vijay Enterprises) Vs M/s AKM Foods Private Limited
National Company Law Tribunal · (2024) 04 NCLT CK 0065
Insolvency and Bankruptcy Code, 2016 — Section 9, 9(5)(i), 13(1)(b), 14(1), 14(3), 15, 16(5), 17, 18, 18(1)(f), 31(1), 33Companies Act, 2013 — Section 128Companies Accounts Rules, 2014 — Rule 3(5), 3(6)
Tribunals and Commissions25 Apr 2024Disposed Of
State Bank of India Vs Arvind Kumar Liquidator of M/s Bhagat Ram Motorways Pvt. Ltd.
National Company Law Tribunal · (2024) 04 NCLT CK 0062
Insolvency and Bankruptcy Code, 2016 — Section 10, 36, 36(4), 60(5)National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions24 Apr 2024Disposed Of
Nooriya Traders Through its Authorised Partner Mr. Aamir Kachhi Vs M/s New Melting Centre Pvt. Ltd
National Company Law Tribunal · (2024) 04 NCLT CK 0072
Indian Penal Code, 1860 — Section 264, 266, 406, 420, 465, 467, 471Negotiable Instrument Act, 1881 — Section 138Insolvency and Bankruptcy Code, 2016 — Section 8, 9, 9(5)(ii)(d)
Tribunals and Commissions24 Apr 2024Allowed
Sahil Dhingra & Anr Vs Orient Craft Ltd. & Ors
National Company Law Tribunal · (2024) 04 NCLT CK 0064
Tribunals and Commissions22 Apr 2024
Mala Verma Vs Mr. Pankaj Srivastava/ Resolution Professional & Ors.
National Company Law Tribunal · (2024) 04 NCLT CK 3563
Insolvency and Bankruptcy Code, 2016-Section 60(5), 14(1)(d), 14, 5(13)(e), 9Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 31(b), 31, 6(2)(c), 7NCLT Rules, 2016-Rule 11
Tribunals and Commissions22 Apr 2024Disposed Of
Bank of India Vs M/s Little Bee International CC Pvt. Ltd
National Company Law Tribunal · (2024) 04 NCLT CK 0067
Insolvency and Bankruptcy Code, 2016 — Section 43, 54(2), 66
Tribunals and Commissions17 Apr 2024Disposed Of
Sterlite Technologies Limited Vs
National Company Law Tribunal · (2024) 04 NCLT CK 0053
Companies Act 2013 — Section 103, 230, 230(3), 230(4), 230(5), 232
Tribunals and Commissions17 Apr 2024Disposed Of
Innoven Capital India Private Limited Vs
National Company Law Tribunal · (2024) 04 NCLT CK 0052
Companies Act, 2013 — Section 52, 66, 66(1)(b)(ii), 66(6), 68Reserve Bank of India Act, 1934 — Section 45IA
Tribunals and Commissions17 Apr 2024Disposed Of
Omkara Assets Reconstruction Pvt. Ltd.Vs Swapnil Promoters And Developers Private Limited
National Company Law Tribunal · (2024) 04 NCLT CK 0051
Insolvency and Bankruptcy Code, 2016 — Section 7, 60(5)
Tribunals and Commissions16 Apr 2024Disposed Of
Preminen Price Comparison India Private Limited Vs
National Company Law Tribunal · (2024) 04 NCLT CK 0056
Insolvency and Bankruptcy Code, 2016 — Section 52, 53, 59(3), 59(7)
Tribunals and Commissions16 Apr 2024Disposed Of
Purosil Mission India Private Limited Vs Registrar of Companies, NCT of Delhi & Haryana
National Company Law Tribunal · (2024) 04 NCLT CK 0049
Insolvency and Bankruptcy Code, 2016 — Section 59, 59(4), 59(7)
Tribunals and Commissions16 Apr 2024Disposed Of
Alankrit Estates Limited Vs
National Company Law Tribunal · (2024) 04 NCLT CK 0048
Companies Act, 2013 — Section 133, 185, 186, 230, 232, 232(3)(i), 232(3)(1), 455Income Tax Act, 1961 — Section 72A, 79, 170(2A)
Tribunals and Commissions16 Apr 2024Disposed Of
Inox Wind Energy Limited Vs
National Company Law Tribunal · (2024) 04 NCLT CK 0047
Insolvency and Bankruptcy Code, 2016 — Section 9Companies Act, 2013 — Section 102, 133, 210, 211,212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 230, 230(3), 230(7), 232National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions15 Apr 2024Disposed Of
Anish Niranjan Nanavaty Vs Reliance Webstore Limited
National Company Law Tribunal · (2024) 04 NCLT CK 0050
Insolvency and Bankruptcy Code, 2016 — Section 43, 44
Tribunals and Commissions12 Apr 2024
Mr. Pradeep Patil Vs Mr. Arun Kapoor
National Company Law Tribunal · (2024) 04 NCLT CK 3571
Insolvency and Bankruptcy Code, 2016-Section 60(5), 30(2)N.C.L.T. Rules, 2016-Rule 11
Tribunals and Commissions12 Apr 2024Disposed Of
Rashmi Atlani Vs Arun Kapoor
National Company Law Tribunal · (2024) 04 NCLT CK 0031
Insolvency and Bankruptcy Code, 2016 — Section 30(2), 60(5)National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions12 Apr 2024Dismissed
Pradeep Patil Vs Arun Kapoor
National Company Law Tribunal · (2024) 04 NCLT CK 0030
Insolvency and Bankruptcy Code, 2016 — Section 30(2), 60(5)National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions12 Apr 2024Disposed Of
Milind Patil Vs Sanjay Founders Private Limited
National Company Law Tribunal · (2024) 04 NCLT CK 0025
Companies Act, 2013 — Section 58, 59, 241, 242, 244Companies Act, 1956 — Section 397, 398, 402