Insolvency and Bankruptcy Code, 2016 — Section 8(1), 9Micro, Small & Medium Enterprises Development Act, 2006 — Section 16Negotiable Instruments Act, 1881 — Section 138

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Tribunals and Commissions10 Apr 2024Disposed Of

Mrunmai Properties Limited Vs

National Company Law Tribunal · (2024) 04 NCLT CK 0033

Companies Act, 2013 — Section 230, 232, 232(3)(i), 232(6)

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Tribunals and Commissions10 Apr 2024Dismissed

Balwant Singh Kanda Vs Kanda Auto Private Limited

National Company Law Tribunal · (2024) 04 NCLT CK 0032

Code of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 34, 341, 406, 420, 504, 506Companies Act, 2013 — Section 241, 242

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Tribunals and Commissions10 Apr 2024Disposed Of

JB Technologies Private Limited Vs

National Company Law Tribunal · (2024) 04 NCLT CK 0027

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Tribunals and Commissions10 Apr 2024Disposed Of

Harvard Global Logistics Limited Vs

National Company Law Tribunal · (2024) 04 NCLT CK 0026

Companies Act, 2013 — Section 230, 232

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Tribunals and Commissions10 Apr 2024Disposed Of

Luxury Agro Development Private Limited Vs

National Company Law Tribunal · (2024) 04 NCLT CK 0024

Companies Act, 2013 — Section 230, 232, 232(3)(i)

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Tribunals and Commissions10 Apr 2024Disposed Of

Akai Steels Pvt Ltd Vs Shree Ram Urban Infrastructure Ltd

National Company Law Tribunal · (2024) 04 NCLT CK 0023

Insolvency and Bankruptcy Code, 2016 — Section 18, 60(5)

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Tribunals and Commissions10 Apr 2024Disposed Of

A. Navinchandra Steels Private Limited Vs SREI Equipment Finance Limited & others

National Company Law Tribunal · (2024) 04 NCLT CK 0022

Insolvency and Bankruptcy Code, 2016 — Section 18, 60(5)

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Tribunals and Commissions08 Apr 2024Dismissed

Bank Of Baroda Vs Pratibha Industries Ltd

National Company Law Tribunal · (2024) 04 NCLT CK 0029

Insolvency and Bankruptcy Code, 2016 — Section 14, 60(5)Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)

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Tribunals and Commissions08 Apr 2024Disposed Of

Mugdha Investment And Finance Private Limited Vs

National Company Law Tribunal · (2024) 04 NCLT CK 0028

Companies Act, 2013 — Section 230, 230(5), 232Reserve Bank of India Act, 1934 — Section 45IA

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Tribunals and Commissions05 Apr 2024Disposed Of

Chitrali Properties Private Limited Vs

National Company Law Tribunal · (2024) 04 NCLT CK 0016

Companies Act, 2013 — Section 52(1), 66

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Tribunals and Commissions05 Apr 2024Dismissed

Meeti Developers Private Limited Vs Edelweiss Asset Reconstruction Co. Ltd

National Company Law Tribunal · (2024) 04 NCLT CK 0014

Insolvency and Bankruptcy Code, 2016 — Section 7, 60(5), 65, 65(1)National Company Law Tribunal Rules, 2016 — Rule 11, 41

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Tribunals and Commissions05 Apr 2024Dismissed

Ashutosh Dhanuka Vs Kinjalkumar Madhubhai Chaudhary

National Company Law Tribunal · (2024) 04 NCLT CK 0013

Insolvency and Bankruptcy Code, 2016 — Section 15, 60(5)National Company Law Tribunal Rules, 2016 — Rule 11

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Tribunals and Commissions05 Apr 2024Dismissed

CBRE South Asia Pvt. Ltd Vs Sapphire Cable and Services Pvt. Ltd

National Company Law Tribunal · (2024) 04 NCLT CK 0012

Companies Act, 2013 — Section 433, 434Insolvency and Bankruptcy Code, 2016 — Section 7, 8, 9, 9(3)(c)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 — Rule 5

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Tribunals and Commissions05 Apr 2024Disposed Of

State Bank of India Vs Shreem Corporation Limited

National Company Law Tribunal · (2024) 04 NCLT CK 0009

Insolvency and Bankruptcy Code, 2016 — Section 3(27), 7, 14, 14(1)(b), 14(1)(c), 18(f), 60(5)

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Tribunals and Commissions04 Apr 2024Disposed Of

Bank of India Vs Vikas WSP Limited

National Company Law Tribunal · (2024) 04 NCLT CK 0017

Insolvency and Bankruptcy Code, 2016 — Section 19(2), 29A, 53, 60(5), 66

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