Tribunals and Commissions12 Jul 2019
Oswal Industries Pvt. Ltd. & Anr. Vs Siddhi Vinayak Polymers Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0697
IBC, 2016-Section 9
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 1,003 of 1,018
Tribunals and Commissions12 Jul 2019Disposed Of
Arihant Duraplast Private Limited Vs Shareholders And Unsecured Creditors
National Company Law Tribunal · (2019) 07 NCLT CK 0027
Companies Act, 2013 — Section 133, 230, 231, 232
Tribunals and Commissions11 Jul 2019Allowed
Hukam Singh Vs M/s Paramount Impex Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0863
Insolvency and Bankruptcy Code, 2016-Section 9, 8(1), 9(5), 14, 14(2), 14(3), 14(4), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Enforcement of Security Interest Act, 2002
Tribunals and Commissions11 Jul 2019Disposed Of
Krishna Trading Co. Vs Sattik Exports Pvt Ltd
National Company Law Tribunal · (2019) 07 NCLT CK 0677
IBC-Section 9, 12A
Tribunals and Commissions11 Jul 2019
M/s. BLS Polymers Ltd. Vs M/s. Shreeom Wires Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0864
IBC, 2016-Section 33, 8 & 9Companies Act
Tribunals and Commissions11 Jul 2019
Lexcorp Advisory Services Private Limited Vs Ada Cellworks Wireless Engineering Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0865
Insolvency and Bankruptcy Code, 2016-Section 9, 9(3)(b), 8, 14(1), 31(1), 33, 13Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6
Tribunals and Commissions11 Jul 2019
Asset Reconstruction Company (India) Ltd. Vs M/s Parasarampuria Synthetics Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0684
IBC, 2016-Section 7
Tribunals and Commissions11 Jul 2019Allowed
Premraj Ramratan Laddha RP Vs Cure Life Care Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0866
Insolvency and Bankruptcy Code, 2016-Section 12A, 19, 30(a)SARFAESI law
Tribunals and Commissions11 Jul 2019
M/s. Ayam Weldmesh Pvt. Ltd. Vs M/s. Nice Projects Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0867
IBC, 2016-Section 9
Tribunals and Commissions10 Jul 2019Allowed
M/s. Surya Roshni Limited Vs M/s. Ansh Electroplast Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0868
Insolvency and Bankruptcy Code, 2016-Section 4, 9, 9(3)(b), 9(5)(1), 13, 13(1)(b), 13(1)(c), 14, 14(1), 15, 20(5), 31(1), 33Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions10 Jul 2019
Dhirendra Sheth Vs Atrium Infocomm Pvt. Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0869
Insolvency and Bankruptcy Code, 2016-Section 4, 9, 9(5)(1), 13, 13(1)(b), 13(1)(c), 13(2), 14, 14(1), 15, 20(5), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act
Tribunals and Commissions10 Jul 2019Allowed
M/s. Harmony Multimedia Private Limited Vs M/s. Karington Club and Resort Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0870
Insolvency and Bankruptcy Code, 2016-Section 9, 4, 20(5), 13(1)(c), 13, 15, 13(1)(b), 9(5)(1), 14(1), 31(1), 33Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act
Tribunals and Commissions10 Jul 2019
K.N.Choudhury & Co. Pvt.Ltd. Vs Nuddea Plantations Ltd.
National Company Law Tribunal · (2019) 07 NCLT CK 0646
IBC-Section 9, 12A
Tribunals and Commissions10 Jul 2019
M/S. Gandhar Oil Refinery (India) Limited Vs M/S. Sapphire Equities Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0661
Insolvency and Bankruptcy Code, 2016-Section 9, 9(5)(i)(a), 9(5)(i)(d), 8(1), 13, 15, 14, 31, 33, 9(5)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions10 Jul 2019
M/s. Barret Commodity Traders Private Limited Vs M/s. Proseed India Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0871
Insolvency and Bankruptcy Code, 2016-Section 9, 13(2), 14, 14(1), 15, 17, 18, 19, 20Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions10 Jul 2019Dismissed
Titanium Tantalum Products Limited And Another Vs Vasudevan (Liquidator for M/s. Titanium Tantalum Products Limited)
National Company Law Tribunal · (2019) 07 NCLT CK 0028
Insolvency And Bankruptcy Code, 2016 — Section 42
Tribunals and Commissions09 Jul 2019
J.Manivannan Vs Thripura Chits Pvt Ltd
National Company Law Tribunal · (2019) 07 NCLT CK 0872
Insolvency and Bankruptcy Code, 2016-Section 9, 14, 25(j), 30(6), 33, 33(2), 33/34(1), 35 to 50, 43 to 51, 52, 52 to 54, 60(5), 66Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations-Regulation 6 (1)
Tribunals and Commissions09 Jul 2019
M/s.VIP Industries Vs Acaricide India Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0873
Insolvency and Bankruptcy Code, 2016-Section 8(1), 9, 13(2), 14, 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions09 Jul 2019
Anand Ramachandra Bhat Vs M/s. Olive Life sciences Private Limited
National Company Law Tribunal · (2019) 07 NCLT CK 0653
Insolvency and Bankruptcy Code, 2016-Section 10, 22, 29A, 30(1), 30(4), 30(6), 31, 31(1)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 7National Company Law Tribunal Rules, 2016-Rule 11
Tribunals and Commissions09 Jul 2019Allowed
Ms. Rekha Kantilal Shah Vs Leo Duct Engineering & Consultants Ltd
National Company Law Tribunal · (2019) 07 NCLT CK 0874
Insolvency and Bankruptcy Code, 2016-Section 33(1), 12A, 10, 29A, 33, 34, 53, 52, 33(6)CIRP Regulations, 2016-Regulation 30AInsolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 4