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3. Madh Susan Sagar ORDER
LD. RP alongwith the Ld. Counsel for the RP appears. Ld. Counsel for the CoC appears. Ld. Counsel on behalf of the corporate debtor appears. CA(IB) 835.KB/2019 is filed by the RP and original applicant for withdrawal of this proceeding under section 12A of IBC. CoC in its meeting dated 08.04.2019 by 100% votes gave approval for permitting the withdrawal. In view of this, withdrawal is allowed. In view of this, CA(IB) 835/KB/2019 stands disposed off. Operational Creditor may file proceeding independently. All other pending applications will come on 26.08.2019.