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Tribunals and CommissionsSingle Bench(2019) 07 NCLT CK 0677

Krishna Trading Co. vs Sattik Exports Pvt Ltd

National Company Law Tribunal, Kolkata Bench · Decided on 11 July 2019

HON’BLE JUDGES
M.B. Gosavi, Member (J)
RESULT
Disposed Of
CASE NUMBER
CP(IB) No. 514/KB/2018; CA(IB) No. 415/KB/2019

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Judgment

2 paragraphs · 72 words

ORDER

Ld. Counsel appears for the operational creditor as well as corporate debtor. Ld. RP alongwith the Ld. Counsel for the RP also appears. CA(IB) 415/KB/2019 is filed under section 12A of IBC for withdrawal of main CP. Heard the Ld. Counsel. It is seen from the records that COC in its meeting dated 18.03.2019 by 100% votes consented to withdraw the matter. Permission is granted. Matter stands withdrawn and disposed off.