Tribunals and Commissions06 Jan 2020Disposed Of
Pawan Kumar Nagraj Mehta Vs M/s. Mehrotra Engineering Works Pvt. Ltd.
National Company Law Tribunal · (2020) 01 NCLT CK 0829
IBC-Section 9, Rule 11
COURT ARCHIVE
National Company Law Tribunal judgments, 2020
2,534 judgments · page 124 of 127
Tribunals and Commissions06 Jan 2020Allowed
M/s. L & T Infrastructure Finance Company Ltd Vs M/s. RVK Energy Private Limited
National Company Law Tribunal · (2020) 01 NCLT CK 0830
Insolvency and Bankruptcy Code, 2016-Section 7, 7(3)(b), 12, 13(2), 14, Sub-section (1) of Section 14, 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956
Tribunals and Commissions06 Jan 2020
Ashutosh Muni & Anr. Vs M/s. Raheja Developers Ltd. & Ors.
National Company Law Tribunal · (2020) 01 NCLT CK 0831
Insolvency and Bankruptcy Code, 2016-Section 7
Tribunals and Commissions06 Jan 2020
Dhanalaxmi Bank Ltd Vs M/s Green Gateway Leisure Limited
National Company Law Tribunal · (2020) 01 NCLT CK 0670
Insolvency and Bankruptcy Code, 2016-Section 7Companies Act, 1956
Tribunals and Commissions06 Jan 2020
Ravindra Giri Vs IGOPL Offshore Private Limited
National Company Law Tribunal · (2020) 01 NCLT CK 0832
Insolvency and Bankruptcy Code-Section 9
Tribunals and Commissions06 Jan 2020
Rajesh Khandelwal & Anr. Vs Raheja Developers Ltd.
National Company Law Tribunal · (2020) 01 NCLT CK 0833
Insolvency and Bankruptcy Code, 2016-Section 7
Tribunals and Commissions06 Jan 2020
Buildarch Avgiation Solutions Private Limited Vs Viiking Aviation Private Limited
National Company Law Tribunal · (2020) 01 NCLT CK 0834
Insolvency & Bankruptcy Code, 2016-Section 9
Tribunals and Commissions06 Jan 2020
IFCI Ltd. Vs M/s. Raheja Developers Ltd. & Ors.
National Company Law Tribunal · (2020) 01 NCLT CK 0835
Insolvency and Bankruptcy Code, 2016-Section 7
Tribunals and Commissions04 Jan 2020
Bank of India Vs M/s. Tirupati Infraprojects Pvt. Ltd.
National Company Law Tribunal · (2020) 01 NCLT CK 0836
Insolvency and Bankruptcy Code, 2016-Sections 7, 12, 14, 15, 29, 29A, 30, 30(2), 30(2)(a) to (f), 30(6), 31, 31(1), 31(3), 31(3)(b), 53, 53(1)IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulations 27, 35, 36, 38, 39, 39(4), 39(6)
Tribunals and Commissions04 Jan 2020
State Bank Of India Vs M/s. Metenere Limited
National Company Law Tribunal · (2020) 01 NCLT CK 0837
Insolvency and Bankruptcy Code, 2016-Section 7
Tribunals and Commissions03 Jan 2020
Sh. Vaneet Talwar & Ors. Vs M/s. Vardhaman Estates & Developers Private Limited
National Company Law Tribunal · (2020) 01 NCLT CK 0838
Insolvency and Bankruptcy Code, 2016-Section 7; sub-section 1 of Section 7; clauses (a) and (b) of sub-section (6A) of Section 21Insolvency and Bankruptcy Code (Amendment) Ordinance, 2019-sub-section 2 of Section 1
Tribunals and Commissions03 Jan 2020Allowed
Bank of Baroda Vs Pithampur Poly Products Pvt. Ltd.
National Company Law Tribunal · (2020) 01 NCLT CK 0839
Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14, 17, 18, 19, 20, 21Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970Bankers' Books Evidence Act, 1891-Section 24(a), 24(b)
Tribunals and Commissions03 Jan 2020Allowed
Vignaharta Corrugators P. Ltd. & Ors. Vs Jaybharat Textiles and Real Estate Limited
National Company Law Tribunal · (2020) 01 NCLT CK 0840
Insolvency and Bankruptcy Code, 2016-Section 3(6), 3(11), 3(12), 4, 5(7), 5(8), 5(21), 7, 7(1), 7(2), 7(5), 7(5)(a), 7(7), 13(1)(a)(b)(c), 14(1), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(3)Companies Act
Tribunals and Commissions03 Jan 2020Allowed
Zoom Technologies Vs M/s Miltech Industries Pvt. Ltd.
National Company Law Tribunal · (2020) 01 NCLT CK 0841
Insolvency and Bankruptcy Code, 2016-Section 9, 12ANCLT Rules-Rule 11
Tribunals and Commissions03 Jan 2020Allowed
0a18b6325b428e226e2391f800760cb8
National Company Law Tribunal · (2020) 01 NCLT CK 0842
Insolvency and Bankruptcy Code, 2016-Section 60(5), 12(3), 33, 33(1), 33(2), 33(6), 34(5), 53Prevention of Money Laundering Act, 2002Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4
Tribunals and Commissions03 Jan 2020Disposed Of
M/s. S.R Constructions Vs M/s. Fantasy Buildwell Pvt. Ltd.
National Company Law Tribunal · (2020) 01 NCLT CK 0843
Insolvency & Bankruptcy Code, 2016-Section 9
Tribunals and Commissions03 Jan 2020Disposed Of
D.S Rolling Mills Pvt. Ltd. Vs CHD Developers Ltd.
National Company Law Tribunal · (2020) 01 NCLT CK 0844
Insolvency & Bankruptcy Code, 2016-Section 9
Tribunals and Commissions03 Jan 2020
Mr. Piush Lohia & Anr. Vs Soni Infratech Private Limited
National Company Law Tribunal · (2020) 01 NCLT CK 0845
Insolvency and Bankruptcy Code, 2016-Section 7, 11
Tribunals and Commissions03 Jan 2020
Mr. Krishan Arora Vs M/s. Soni Infratech Private Limited
National Company Law Tribunal · (2020) 01 NCLT CK 0846
Insolvency and Bankruptcy Code, 2016-Section 7, 11
Tribunals and Commissions03 Jan 2020
Aqsa Polypack Pvt Ltd Vs Celogen Generics Pvt Ltd
National Company Law Tribunal · (2020) 01 NCLT CK 0847
Insolvency & Bankruptcy Code, 2016-Section 9