Tribunals and CommissionsDivision Bench(2020) 01 NCLT CK 0832

Ravindra Giri vs IGOPL Offshore Private Limited

National Company Law Tribunal · Decided on 6 January 2020

HON’BLE JUDGES
Chandra Bhan Singh, Member (Technical) · Suchitra Kanuparthi, Member (Judicial)
CASE NUMBER
(23) C.P.(IB)-633(MB)/2019

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

4 paragraphs · 42 words

ORDER

1.

The Learned Representative for Petitioner is present. None for Respondent.

2.

The Learned Counsel for Petitioner has filed a Withdrawal Memo and seeks to withdraw the matter.

3.

In this regard, C.P.(IB)-633(MB)/2019 is disposed of. To be consigned to records.