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2 paragraphs · 22 words
Learned counsel for the petitioner states that he has instructions to apply for the withdrawal of the present petition.
Dismissed as withdrawn.
Tribunals and CommissionsDivision Bench(2020) 01 NCLT CK 0833
Rajesh Khandelwal & Anr. vs Raheja Developers Ltd.
National Company Law Tribunal · Decided on 6 January 2020
- HON’BLE JUDGES
- B.S.V. Prakash Kumar, Acting President · S. K. Mohapatra, Member (Technical)
- CASE NUMBER
- (IB)-709(PB)/2019