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National Company Law Appellate Tribunal judgments

9,557 judgments · page 476 of 478

Tribunals and Commissions05 Jul 2018Disposed Of

Asra Infotech Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 07 NCLT CK 0016

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(1)(c), 248(2), 248(4), 248(5), 248(6), 252(1), 252(3), 455
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Tribunals and Commissions14 Jun 2018Dismissed

M/S NUVOCO Vistas Corporation Ltd. Vs M/S SOHO Infrastructure Pvt. Ltd.

National Company Law Appellate Tribunal · (2018) 06 NCLT CK 0015

Insolvency And Bankruptcy (Application To The Adjudicating Authority) Rules, 2016 — Rule 6Companies (Incorporation) Rules, 2014 — Rule 29Insolvency And Bankruptcy Code, 2016 — Section 4, 8, 9, 9(3)(b), 9(5), 14(1), 14(2), 14(3), 31(1), 33
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Tribunals and Commissions14 Jun 2018Dismissed

M/s NUVOCO Vistas Corporation Ltd. Vs M/s MIHIR Builcom Pvt. Ltd.

National Company Law Appellate Tribunal · (2018) 06 NCLT CK 0014

Insolvency And Bankruptcy (Application To The Adjudicating Authority) Rules, 2016 — Rule 6Companies (Incorporation) Rules, 2014 — Rule 29Insolvency And Bankruptcy Code, 2016 — Section 4, 5(6), 8, 9, 9(3)(b), 9(5), 14(1), 14(2), 14(3), 31(1), 33
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Tribunals and Commissions14 Jun 2018Disposed Of

M/s Jindal Diamonds Pvt. Ltd. Vs M/s Aarush Gems Pvt. Ltd.

National Company Law Appellate Tribunal · (2018) 06 NCLT CK 0013

Insolvency And Bankruptcy (Application To The Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(5), 9(3)(b), 9(3)(c), 14(1), 14(2), 14(3), 14(4), 31(1), 33
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