COURT ARCHIVE

National Company Law Appellate Tribunal judgments

9,557 judgments · page 474 of 478

Tribunals and Commissions27 Aug 2018Disposed Of

EMC Electromech Controls Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0018

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions27 Aug 2018Disposed Of

Palmera Realcon Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0007

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions24 Aug 2018Disposed Of

Appaloosa Engineering and Constructions Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0014

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(3)

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Tribunals and Commissions24 Aug 2018Disposed Of

Man Developers & Infrastructure Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0005

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions23 Aug 2018Disposed Of

Rahbar Infotech Solutions Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0027

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions23 Aug 2018Disposed Of

Vidyapati Real Estate Developers Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0015

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions23 Aug 2018Disposed Of

Sidhu Sister Developers Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0013

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(3)Companies Act, 1956 — Section 560(6)

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Tribunals and Commissions23 Aug 2018Disposed Of

M.K. Fabtex Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0008

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions23 Aug 2018Disposed Of

Promod Khanna And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0006

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 200(3)

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Tribunals and Commissions23 Aug 2018Disposed Of

N.C.R Overseas Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0002

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions14 Aug 2018Disposed Of

Multi-Tec Realtors Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0025

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions14 Aug 2018Disposed Of

Micron Flora Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0016

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions13 Aug 2018Disposed Of

SHIVASOM Developers Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0033

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(3)Companies Act, 1956 — Section 560(6)

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Tribunals and Commissions13 Aug 2018Disposed Of

Akshaj Builders Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0023

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions08 Aug 2018Disposed Of

Goldriver Infrastructures Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0022

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions08 Aug 2018Disposed Of

SKDS Solutions Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0020

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions08 Aug 2018Disposed Of

Rohit Khera And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0019

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions07 Aug 2018Disposed Of

FM Management Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0035

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions07 Aug 2018Disposed Of

Net Biz Infotech Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0012

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions06 Aug 2018Disposed Of

Ethnic Hotels Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 08 NCLT CK 0010

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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