COURT ARCHIVE

National Company Law Appellate Tribunal judgments

9,557 judgments · page 478 of 478

Tribunals and Commissions23 May 2018Disposed Of

M/s. Vasundhra Technologies (India) Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0008

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252(3), 252(5)

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Tribunals and Commissions21 May 2018Disposed Of

STAG Logistics Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0012

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(2), 248(5), 252, 252(3)

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Tribunals and Commissions21 May 2018Disposed Of

RISIN Commochities & Derivatives Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0010

Companies (Incorporation) Rules, 2014 — Rule 29Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(3), 252(5)

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Tribunals and Commissions18 May 2018Disposed Of

M/s. Raj Vihar Infra & Consultants Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0002

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(3), 252(1), 252(3), 252(5)

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Tribunals and Commissions16 May 2018Disposed Of

M/s Hari Roadways Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0009

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 92(4), 137(1), 248(5), 252, 252(3)

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Tribunals and Commissions15 May 2018

M/S KHANDELWAL Busar Industries Pvt. Ltd. Vs M/S MANSFIELD Cables Company Ltd.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0027

Insolvency And Bankruptcy (Application To The Adjudicating Authority) Rules, 2016 — Rule 6Companies (Incorporation) Rules, 2014 — Rule 29Insolvency And Bankruptcy Code, 2016 — Section 4, 8, 9, 9(3)(b), 9(5), 14(1), 14(2), 14(3), 31(1), 33

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Tribunals and Commissions15 May 2018Allowed

Gandhar Oil Refinery India Ltd. Vs State Trading Corporation Of India Ltd.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0017

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 3(12), 6, 8, 9, 9(3)(c), 9(5), 14(1), 14(2), 14(3), 14(4), 31(1), 33

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Tribunals and Commissions14 May 2018Disposed Of

Income Tax Officer Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0001

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 144, 147, 148, 156, 194C, 271(1)(b), 271(1)(c), 271F

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Tribunals and Commissions10 May 2018Disposed Of

PARV Promoters Pvt. Ltd. And Ors. Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0025

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 248(5), 252, 252(3), 455(4)

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Tribunals and Commissions10 May 2018Disposed Of

M/S Shanaescharya Travel Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0024

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(3), 252(5)Income Tax Act, 1961 — Section 142(1), 144

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Tribunals and Commissions09 May 2018Disposed Of

EZEE Flights Travel Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0014

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 92(4), 137(1), 248(5), 252, 252(3)

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Tribunals and Commissions09 May 2018Disposed Of

Planet Green Recycling Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 05 NCLT CK 0007

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7Companies Act, 2013 — Section 248(1), 252(1), 252(3), 252(5)

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Tribunals and Commissions26 Apr 2018Disposed Of

CM Lubes India Limited & Ors. Vs ROC Of NCT Of Delhi & Haryana & Ors.

National Company Law Appellate Tribunal · (2018) 04 NCLT CK 0002

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 164(2)(a), 248(1), 248(2), 248(5), 252, 252(3), 455

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Tribunals and Commissions26 Apr 2018Disposed Of

R.M. Teleinfra Pvt. Ltd. Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2018) 04 NCLT CK 0001

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 248(5), 252, 252(3)

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Tribunals and Commissions23 Apr 2018Dismissed

Kanodia Knits Pvt. Ltd. Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2018) 04 NCLT CK 0003

Companies Act, 2013 — Section 248, 248(1), 248(5), 252, 252(3)

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Tribunals and Commissions13 Mar 2018Disposed Of

Income Tax Officer, Ward-6(4) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2018) 03 NCLT CK 0001

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148, 194C

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Tribunals and Commissions18 May 2017Disposed Of

Code Techcenter India Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2017) 05 NCLT CK 0001

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3), 252(5)

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