Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(3)

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Tribunals and Commissions02 Nov 2018Disposed Of

Solitaire Apartments Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0019

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(1), 252(3)

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Tribunals and Commissions02 Nov 2018Disposed Of

Konark Infocomm Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0014

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 148

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Tribunals and Commissions01 Nov 2018Disposed Of

Pawan Kumar And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0023

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions01 Nov 2018Disposed Of

M/S Rudra Mines Pvt. Ltd. And Anr. Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0009

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(3)

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Tribunals and Commissions01 Nov 2018Disposed Of

Madhurika Jain And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0005

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions30 Oct 2018Allowed

Ashvin Kumar Babulal Dave Vs M/S ALKA Fabrics Pvt. Ltd.

National Company Law Appellate Tribunal · (2018) 10 NCLT CK 0016

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21, 31(1), 33

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Tribunals and Commissions30 Oct 2018Disposed Of

M/s. RNS International Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 10 NCLT CK 0008

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions29 Oct 2018Disposed Of

Income Tax Officer, Ward -11(3) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2018) 10 NCLT CK 0025

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148

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Tribunals and Commissions26 Oct 2018Disposed Of

Mandeep Singh Suri Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2018) 10 NCLT CK 0028

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(3)

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Tribunals and Commissions26 Oct 2018Disposed Of

Assistant Commissioner Income Tax, Circle-21(2) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2018) 10 NCLT CK 0026

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 143(1), 147, 148, 194J

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Tribunals and Commissions24 Oct 2018Disposed Of

Sanjay Bhatia, Ex-Director And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 10 NCLT CK 0018

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(1), 252(3)Income Tax Act, 1961 — Section 133A

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Tribunals and Commissions18 Oct 2018Disposed Of

Income Tax Officer Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2018) 10 NCLT CK 0029

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148

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Tribunals and Commissions17 Oct 2018Disposed Of

SAI Entertainments Pvt. Ltd. Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2018) 10 NCLT CK 0009

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(1), 252(3)

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Tribunals and Commissions17 Oct 2018Disposed Of

M/S. ATLAS Overseas Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 10 NCLT CK 0003

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(1), 252(3)

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Tribunals and Commissions16 Oct 2018Disposed Of

Mahesh kumar And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 10 NCLT CK 0014

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions15 Oct 2018Disposed Of

M/s Saksham Infracon Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 10 NCLT CK 0012

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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