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National Company Law Appellate Tribunal judgments, 2026

965 judgments · page 45 of 49

Tribunals and Commissions21 Jan 2026

Rajesh Toshniwal & Anr. Vs Kamal Nayan Jain & Ors.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2996

Insolvency and Bankruptcy Code, 2016-Section 5(24) and 24(A), 7, 13, 19(2), 25(l)&(2), 33, 43, 43(1), 43(2), 43(3), 43(4), 44, 44(1)(d), 45, 53, 60(5), 66, 208Code of Civil Procedure-Section 2(11)
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Tribunals and Commissions16 Jan 2026

Western Coalfields Ltd. Vs Bimal Kumar Agarwal & Ors.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2901

Insolvency and Bankruptcy Code, 2016-Section 12(1), 12(2), 29A, 30, 30(2), 30(2)(b), 53Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 36(4)(a)(iii), 38
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Tribunals and Commissions16 Jan 2026

Western Coalfields Ltd. Vs Bimal Kumar Agarwal & Ors.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2913

Insolvency and Bankruptcy Code, 2016-Section 12(1), 12(2), 29A, 30(2), 30(2)(b), 53Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 36(4)(a)(iii), 38
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Tribunals and Commissions16 Jan 2026

Murlidhar Pandey Vs Aditya Kumar Tibrewal & Ors.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2974

Insolvency and Bankruptcy Code, 2016-Section 61, 7, 30 and 31, 31(1), 31(4), 14, 43, 45, 49, 66, 18(1)(f)NCLAT Rules, 2016-Rule 11Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulation, 2016-Regulation 37(B), 38 and 39
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Tribunals and Commissions16 Jan 2026

M/s Cine-Corp Filmdom Pvt. Ltd. Vs Ashok Kumar Gulla & Anr.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2879

Insolvency and Bankruptcy Code, 2016-Section 9, 18(1)(a), 21, 30, 30(2), 30(2)(e), 30(4), 31, 31(1), 31(2), 60(5), 61IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 36B(6A), 38, 38(1), 38(1A), 39
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Tribunals and Commissions16 Jan 2026

Western Coalfields Ltd. Vs Bimal Kumar Agarwal & Ors.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2871

Insolvency and Bankruptcy Code, 2016-Section 12(1), 12(2), 29A, 30, 30(2), 30(2)(b), 53Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 36(4)(a)(iii)
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