Tribunals and Commissions20 Dec 2023Dismissed
Disha Naresh Karda Vs Shree Sainath Land & Development & Ors
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0047
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2023
2,034 judgments · page 3 of 102
Tribunals and Commissions20 Dec 2023Division Bench
Punjab National Bank Vs Gopal Lal Baser
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0044
Tribunals and Commissions20 Dec 2023Disposed Of
Sandeep Anand Vs Gopal Lal Baser
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0043
Tribunals and Commissions20 Dec 2023Disposed Of
Vasavi Realty Pvt. Ltd Vs Dr. Vichitra Narayan Pathak IRP of Golden Tobacco Ltd
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0042
Tribunals and Commissions19 Dec 2023
Mr. Jasti Samba Siva Rao Vs M/s Srei Equipment Finance Ltd. & Anr.
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3638
IBCNCLT Rules, 2016-Rule 37, 37 (1)
Tribunals and Commissions19 Dec 2023
Mehul Parekh & Ors. Vs Unimark Remedies Represented By Successful Resolution Applicant & Ors.
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3552
Insolvency and Bankruptcy Code, 2016-Section 7, 5(13), 5(13)(c), 28, 28(1), 28(2), 28(3), 28(4), 28(5), 30(2), 30(2)(a), 30(2)(b), 30(2)(e), 30(2)(f), 43, 45, 49, 53, 53(1), 61, 62, 66Companies Act, 2013Insolvency and Bankruptcy Code (Amendment) Act, 2019
Tribunals and Commissions19 Dec 2023
Smt. Amarjeet Kaur & Anr. Vs M/s Dee Tee Electronics India Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3548
Companies Act, 2013-Sections 241, 242, 244, 56NCLT Rules, 2016-Rules 11 & 81IPC-Section 420/34
Tribunals and Commissions19 Dec 2023
Mehulkumar Arvindbhai Patel & Anr. Vs Vinod Tarachand Agarwal
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3546
I&B Code
Tribunals and Commissions19 Dec 2023
Mukesh Kumar Jain Vs Navin Kumar Upadhyay & Anr.
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3538
IBC-Section 7
Tribunals and Commissions19 Dec 2023Allowed
United Bank of Inida (Now Punjab National Bank) Vs Concast Morena Road Projects Pvt. Ltd.
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3651
Insolvency and Bankruptcy Code, 2016-Section 7
Tribunals and Commissions19 Dec 2023Dismissed
Bhupendra Jivrajbhai Surani through Alan CW Tang (Trustee-in-Bankruptcy) through Vinod Kr. Kaushik Vs Sanika Assets Management and Investments Pvt. Ltd
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0039
Insolvency & Bankruptcy Code, 2016 — Section 61(1)
Tribunals and Commissions19 Dec 2023Dismissed
Thomas and Company Pvt. Ltd Vs Thapar Builders Pvt. Ltd
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0038
Insolvency & Bankruptcy Code, 2016 — Section 61(1)
Tribunals and Commissions19 Dec 2023Partly Allowed
Mehul Parekh & Ors Vs Unimark Remedies Represented by Successful Resolution Applicant & Ors
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0037
Insolvency & Bankruptcy Code, 2016 — Section 5(13)(c), 7, 28, 30(2)(a), 30(2)(b), 30(2)(e), 30(2)(f), 43, 45, 49, 53, 53(1), 61, 62, 66
Tribunals and Commissions19 Dec 2023Dismissed
Mehulkumar Arvindbhai Patel and Anr Vs Vinod Tarachand Agarwal
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0036
Tribunals and Commissions18 Dec 2023
Express Resorts And Hotels Ltd. Vs Amit Jain & Ors.
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3577
IBC-Section 30(6), 30(2)CIRP Regulations
Tribunals and Commissions18 Dec 2023
Executive Engineer Uttar Gujarat VIJ Company Ltd. Vs Pradeep Kumar Kabra & Anr.
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3547
Gujarat Electricity Regulatory Commission (Security Deposit) Regulations, 2005
Tribunals and Commissions18 Dec 2023
R S Infra Vs R P Infraventure Pvt. Ltd
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3578
Insolvency and Bankruptcy Code, 2016-Section 61, 8, 8(2), 9, 9(1)
Tribunals and Commissions18 Dec 2023
Asian Diamond BVBA Vs DA Jewels Pvt. Ltd.
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3579
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions18 Dec 2023Dismissed
Yogeshwar Garg & Ors. Vs Mandeep Gujral & Anr.
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3580
Insolvency and Bankruptcy Code, 2016-Section 25(2)(h), 29(A), 30, 30(1), 30(2), 30(2)(b), 30(2)(e), 30(4), 31, 31(1), 53, 61Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 38, 38(1), 38(1)(A), 38(1A), 38(1B), 38(2), 38(3), 39, 39(2), 39(4)
Tribunals and Commissions18 Dec 2023Allowed
Express Resorts and Hotels Limited Vs State Bank Of India
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0041
Insolvency & Bankruptcy Code, 2016 — Section 30(2), 30(6)