Tribunals and Commissions18 Dec 2023Disposed Of
Profitplus Infra Pvt. Ltd Vs Auction Bidder Executive Engineer Uttar Gujarat Vij Company Limited
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0040
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2023
2,034 judgments · page 4 of 102
Tribunals and Commissions18 Dec 2023Dismissed
Asian Diamond BVBA Vs DA Jewels Pvt. Ltd
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0035
Insolvency & Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions18 Dec 2023Dismissed
Yogeshwar Garg & Ors Vs Mandeep Gujral & Anr
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0034
Insolvency & Bankruptcy Code, 2016 — Section 25(2)(h), 29(A), 30, 30(1), 30(2), 30(2)(e), 30(4), 31, 31(1), 53, 61
Tribunals and Commissions18 Dec 2023Dismissed
R S infra Vs R P Infraventure Pvt. Ltd
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0033
Insolvency & Bankruptcy Code, 2016 — Section 8, 9, 9(1), 61
Tribunals and Commissions15 Dec 2023
Aziz Hussain Vs Tata Hitachi Construction Machinery Company Pvt. Ltd. & Anr.
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3588
Insolvency and Bankruptcy Code, 2016-Section 76
Tribunals and Commissions15 Dec 2023Disposed Of
Pawan Sethi Shareholder Of PCL Oil and Solvents Ltd. & Ors Vs Union Bank Of India & Anr
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0032
Insolvency & Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions15 Dec 2023Dismissed
Aziz Hussain Vs Tata Hitachi Construction Machinery Company Pvt. Ltd. & Anr
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0030
Insolvency and Bankruptcy Code, 2016 — Section 76
Tribunals and Commissions14 Dec 2023
Principal Commissioner Of Customs Vs Mr. Sanjay Gupta, Liquidator Of Lanco Babandh Power Ltd. & Ors.
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3639
Insolvency and Bankruptcy Code, 2016-Section 61 (2)Constitution of India-Article 142
Tribunals and Commissions14 Dec 2023
Xicon International Limited Vs VA Tech Wabag Limited
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3640
Insolvency and Bankruptcy Code, 2016-Section 8, 9
Tribunals and Commissions14 Dec 2023
Ashika Stock Broking Ltd. Vs India Power Corporation Ltd.
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3591
Tribunals and Commissions14 Dec 2023
Anneel Saraogi Vs Board of Trustees for the Port of Kolkata
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3592
Insolvency and Bankruptcy Code, 2016-Section 61, 61(2), 61(2) provisoCompanies Act, 2013Constitution of India-Article 142
Tribunals and Commissions14 Dec 2023
Hira Lal & Sons Vs Anish Niranajan Nanavaty
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3593
Tribunals and Commissions14 Dec 2023Disposed Of
M/s. Gem Info Solutions Pvt. Ltd Vs Registrar Of Companies, NCT of Delhi & Haryana
National Company Law Appellate Tribunal · (2023) 12 NCLT CK 0028
Companies Act, 2013 — Section 248(1), 248(1)(c), 252(3)
Tribunals and Commissions14 Dec 2023Dismissed
Piramal Capital & Housing Finance Ltd Vs Township Developers India Ltd
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0029
Insolvency & Bankruptcy Code, 2016 — Section 7, 10A
Tribunals and Commissions14 Dec 2023Partly Allowed
Hira Lal & Sons Vs Anish Niranajan Nanavaty
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0028
Tribunals and Commissions14 Dec 2023Dismissed
Sonal Kapur Vs Sandwoods Infratech Projects Private Limited & Anr
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0027
Tribunals and Commissions14 Dec 2023Dismissed
Global Service Vs Arabtec Constructions (India) Pvt. Ltd
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0026
Tribunals and Commissions14 Dec 2023Dismissed
Ashika Stock Broking Ltd Vs India Power Corporation Ltd
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 0025
Insolvency & Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions13 Dec 2023
Vijay Kumar Singhania Vs Bank Of Baroda & Anr.
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3596
Insolvency and Bankruptcy Code, 2016-Section 7, 7(1), 7(2), 7(3), 7(3)(a), 8, 8(1), 8(2), 8(2)(a), 9, 9(1), 10, 60, 196, 209, 210, 211, 212, 213, 214, 215, 216, 239, 239(1), 239(2), 239(2)(c), 240, 240(1)Companies Act, 1956Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4)
Tribunals and Commissions13 Dec 2023
Mr. Milan Aggarwal Vs Saudi Basic Industries Corporation (SABIC) & Anr.
National Company Law Appellate Tribunal · (2023) 12 NCLAT CK 3558
Insolvency and Bankruptcy Code, 2016-Section 8, 9, 65Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule-6Carriers Act-Section 9