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National Company Law Appellate Tribunal judgments, 2023

2,034 judgments · page 102 of 102

Tribunals and Commissions03 Jan 2023Dismissed

Indiabulls Housing Finance Ltd Vs Kalpataru Properties Pvt Ltd And Ors

National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0007

Code of Civil Procedure, 1908 — Order 1 Rule 10, Order 21 Rule 58, Order 23 Rule 1A, Order 41 Rule 22(4)Insolvency and Bankruptcy Code, 2016 — Section 7, 14, 14(1)(b), 60(5), 61, 61(1), 61(2)Arbitration and Conciliation Act, 1996 — Section 34, 37
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Tribunals and Commissions02 Jan 2023

Mr. T.V. Sandeep Kumar Reddy Vs State Bank Of India & Anr.

National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0815

Insolvency and Bankruptcy Code, 2016-Section 61, 7, 60(5), 60, 239, 238, 5(1), 7(4), 8, 9, 10Securitisation and Reconstructions of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(3-A)National Company Law Tribunal Rules, 2016-Rule 49(2), 11, 37, 37(3), 37(1), 34(4), 38, 38(2), 38(2)(c), 38(1), 38(3), 34
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