Tribunals and Commissions05 Jan 2023Dismissed
Stressed Assets Stabilization Fund Vs Delta International Limited
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0017
Insolvency and Bankruptcy Code, 2016 — Section 7, 65
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2023
2,034 judgments · page 101 of 102
Tribunals and Commissions05 Jan 2023Disposed of
Gold Plaza Developers Pvt. Ltd Vs Infra Care India
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0016
Insolvency and Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions04 Jan 2023
E. Kamalesh Kumar Vs Slam Clothing Pvt. Ltd.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0813
Insolvency and Bankruptcy Code, 2016-Section 9, 61Insolvency and Bankruptcy Code (Application to Adjudicating Authority) Rules, 2016-Rule 6
Tribunals and Commissions04 Jan 2023
Housing And Urban Development Corporation Ltd. Vs Ramnath Developers Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0638
SARFAESI Act, 2022-Section 13(2), 13(4)RDDB Act, 1993-Section 19IPC-Section 406, 420, 120, 120 B, 34
Tribunals and Commissions04 Jan 2023
Kalpana Morakhia Vs Edelweiss Asset Reconstruction Company Ltd. & Anr.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0639
Insolvency and Bankruptcy Code, 2016-Section 7Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 13(2)
Tribunals and Commissions04 Jan 2023
Office of the Assistant Commissioner of Central Tax & Anr. Vs Mr. Rakesh Singala
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0640
Insolvency and Bankruptcy Code, 2016-Section 33, 33(2), 33(5), 238Central Excise Act, 1944-Section 11BIBBI (Liquidation Process) Regulations, 2016-Regulation 32(e), 32(f)
Tribunals and Commissions04 Jan 2023Dismissed
Dharmesh S Jain Vs SREI Equipment Finance Limited & Anr.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0641
Insolvency and Bankruptcy Code, 2016-Section 7, 10A
Tribunals and Commissions04 Jan 2023
Maharashtra Industrial Development Corporation Vs Bhadrashree Steel & Power Ltd. & Ors.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0642
Tribunals and Commissions04 Jan 2023Dismissed
Housing And Urban Development Corporation Ltd Vs Ramnath Developers Pvt. Ltd. & Ors
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0015
Insolvency and Bankruptcy Code, 2016 — Section 14, 30(2), 53(1)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4)Indian Penal Code, 1860 — Section 34, 120, 120B, 406, 420
Tribunals and Commissions04 Jan 2023Dismissed
Kalpana Morakhia Vs Edelweiss Asset Reconstruction Company Limited
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0014
Insolvency and Bankruptcy Code, 2016 — Section 7Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 — Rule 4
Tribunals and Commissions04 Jan 2023Disposed of
Dharmesh S Jain Vs SREI Equipment Finance Limited & Ors
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0013
Insolvency and Bankruptcy Code, 2016 — Section 7, 10A
Tribunals and Commissions04 Jan 2023Disposed of
Mr. Deepak Sudhir Keluskar & Ors. Vs SREI Equipment Finance Limited & Ors
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0012
Insolvency and Bankruptcy Code, 2016 — Section 7, 10A
Tribunals and Commissions04 Jan 2023Partly Allowed
Assistant Commissioner of Central Tax & Anr Vs Rakesh Singala Liquidator for Apple Industries Ltd
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0011
Insolvency and Bankruptcy Code, 2016 — Section 33, 33(5), 238Central Excise Act, 1944 — Section 11B, 11B(1)
Tribunals and Commissions04 Jan 2023Dismissed
Sangita Fiscal Services Pvt. Ltd. & Ors Vs Duncan Industries Ltd
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0010
Tribunals and Commissions04 Jan 2023Dismissed
Maharashtra Industrial Development Corporation Vs Bhadrashree Steel & Power Ltd. & Ors
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0009
Tribunals and Commissions03 Jan 2023
Rajeev Satpal Lakhanpal & Anr. Vs Taashee Linux Services Private Limited & Ors.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0814
Companies Act, 2013-Section 421
Tribunals and Commissions03 Jan 2023
Sintex Plastics Technology Ltd. Vs Mahatva Plastic Products and Building Materials Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0643
Insolvency and Bankruptcy Code, 2016-Section 61, 7, 9, 5(1), 12AIBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30ANCLT Rules, 2016-Rule 11
Tribunals and Commissions03 Jan 2023
Indiabulls Housing Finance Ltd. Vs Kalpataru Properties Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0644
Arbitration and Conciliation Act, 1996-Section 34, 37Insolvency and Bankruptcy Code, 2016-Section 7, 14, 14(1)(b), 60(5), 61, 61(1), 61(2)Companies Act, 2013
Tribunals and Commissions03 Jan 2023
Sintex Plastics Technology Ltd. Vs Mahatva Plastic Products and Building Materials Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0645
Insolvency and Bankruptcy Code, 2016-Section 61, 7, 9, 5(1), 12ACompanies Act, 2013-Section 469(2)NCLT Rules, 2016-Rule 11
Tribunals and Commissions03 Jan 2023
Virtuaal Retail Pvt. Ltd. Vs BMI Wholesale Trading Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0646
Insolvency & Bankruptcy Code, 2016-Section 9, 8Indian Penal Code-Section 420