Tribunals and Commissions12 May 2020Dismissed
Vivek Agrawal Vs Kanak Resources Management Ltd.
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0040
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2020
835 judgments · page 20 of 42
Tribunals and Commissions11 May 2020Allowed
Western Impex Private Limited Vs Datavideo Technologies India Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0044
National Company Law Tribunal Rules, 2016 — Rule 3(2), 14Companies Act, 2013 — Section 230, 230(2), 231, 232
Tribunals and Commissions11 May 2020Allowed
Suryavanshi Mercantile Private Limited Vs S.P. Flavours Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0043
Income-Tax Act, 1961 — Section 143(1), 154Companies Act, 2013 — Section 230, 231, 232, 232(3)(i), 232(3)(1)
Tribunals and Commissions11 May 2020Disposed Of
Jay Fe Cylinders Limited Vs Lizer Cylinders Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0042
Companies Act, 2013 — Section 117(3), 133, 179(3), 230, 231, 232
Tribunals and Commissions11 May 2020Allowed
East Bengal Investments Private Limited And Ors. Vs Sungrowth Coke Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0041
Companies Act, 2013 — Section 230, 230(2), 231, 232Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 3(2)
Tribunals and Commissions11 May 2020Allowed
Axiom Estates Private Limited Vs HKS Capital And Finance Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0027
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions08 May 2020Disposed Of
In Re: AMP Supercars Private Limited And Ors. Vs
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0045
Income-Tax Act, 1961 — Section 143(1)(9a)Companies Act, 2013 — Section 133, 230, 231, 232
Tribunals and Commissions08 May 2020Disposed Of
APS Tech Support Private Limited Vs AP Securitas Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0028
Companies Act, 2013 — Section 129, 230, 231, 232, 232(3)(i)
Tribunals and Commissions06 May 2020Dismissed
Rajiv Chakraborty And ors Vs State Bank Of India And Ors.
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0052
Competition Act, 2002 — Section 5Income-Tax Act, 1961 — Section 79, 281Insolvency And Bankruptcy Code, 2016 — Section 29A, 30, 30(2), 30(2)(b), 30(6), 31, 31(4), 53, 53(1)
Tribunals and Commissions06 May 2020Disposed Of
Vaishnav Infocom Services Private Limited Vs Registrar Of Companies, NCT Of Delhi And Haryana
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0046
Companies Act, 2013 — Section 248(1), 252(3)
Tribunals and Commissions06 May 2020Disposed Of
In Re: VRP Telematics Private Limited And Ors Vs
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0029
Companies Act, 2013 — Section 230, 232
Tribunals and Commissions05 May 2020Disposed Of
Spring Air Bedding Company (India) Limited Vs Kurlon Enterprise Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0050
Companies Act, 2013 — Section 133, 230, 231, 232
Tribunals and Commissions05 May 2020Allowed
Golden Wings Polymer Private Limited And Ors. Vs Shefali Credits Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0049
Companies Act, 2013 — Section 52, 129(1), 230, 231, 232
Tribunals and Commissions05 May 2020Disposed Of
Best Agrochem Private Limited Vs Best Agrolife Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0048
Companies Act, 2013 — Section 133, 230, 231, 232
Tribunals and Commissions05 May 2020Allowed
Banga Pufoam Private Limited And Ors. Vs Cosmos Industries Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0047
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions05 May 2020Disposed Of
Qanna Trading Private Limited Vs ARL Trading Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0030
Companies Act, 2013 — Section 129, 230, 231, 232, 232(3)(i)
Tribunals and Commissions06 Apr 2020
State Bank Of India And Ors. Vs Uttam Galav Metallics Limited And Ors.
National Company Law Appellate Tribunal · (2020) 04 NCLT CK 0001
Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 39, 39(3)Insolvency And Bankruptcy Code, 2016 — Section 28, 30(2), 53
Tribunals and Commissions20 Mar 2020Disposed Of
M/S GLITZ Pharma Private Limited & Others Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0106
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 1956 — Section 248(1), 252(1)Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3), 455
Tribunals and Commissions20 Mar 2020Disposed Of
Roy Ghatak Design Solutions Private Limited Vs Registrar Of Companies, Nct Of Delhi And Haryana & Anr.
National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0103
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3), 455
Tribunals and Commissions20 Mar 2020
Ingram Micro India Private Limited (IMPL) Vs K.D.K. Enterprises Private Limited
National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0019
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8(2), 9, 9(3)(b), 9(5)(i), 9(5)(1), 14, 15, 16, 17, 18, 31(1), 33