COURT ARCHIVE

National Company Law Appellate Tribunal judgments, 2020

835 judgments · page 22 of 42

Tribunals and Commissions18 Mar 2020

Adfusion Media Vs Biz Ad Optimiser Pvt. Ltd

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0032

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 8(2), 9, 14, 15, 17, 18

Tribunals and Commissions18 Mar 2020Disposed Of

Income Tax Officer, Ward 24 (3) Vs Registrar Of Companies And Ors

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0031

Income-Tax Act, 1961 — Section 144, 147, 148, 271(1)(b), 271(1)(c), 271(F), 274Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Tribunals and Commissions18 Mar 2020Allowed

Priyanka Sahu, Wave Geo-Services Pvt. Ltd Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0030

Companies Act, 2013 — Section 248, 252

Tribunals and Commissions18 Mar 2020Dismissed

Gati Limited Vs Balaji Operation And Maintenance Service Pvt. Ltd

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0029

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6Insolvency And Bankruptcy Code, 2016 — Section 3(11), 3(12), 4, 5(6), 5(21), 8, 8(1), 8(2), 8(2)(a), 9, 9(5), 9(5)(ii)

Tribunals and Commissions18 Mar 2020

Electronic Tender Private Limited Vs Electronic Tender.Com (India) Private Limited

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0028

Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 16Companies Act, 2013 — Section 230, 230(4), 230(7), 231, 232, 232(3)

Tribunals and Commissions18 Mar 2020Disposed Of

Income Tax Officer, Ward 15(2) Vs Registrar Of Companies And Ors

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0027

Income-Tax Act, 1961 — Section 144, 147, 148, 271(1)(b), 271(1)(c)Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Tribunals and Commissions18 Mar 2020Disposed Of

AVM Project Private Limited And Ors Vs Mahajan Promoters And Developers Private Limited

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0026

Companies Act, 2013 — Section 133, 230, 231, 232, 233, 234

Tribunals and Commissions18 Mar 2020Dismissed

Apnaghar Builders Pvt. Ltd Vs Intense Fitness And Spa Pvt. Ltd

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0025

Delhi Municipal Corporation Act, 1957 — Section 345(A)Insolvency And Bankruptcy Code, 2016 — Section 3(6), 3(11), 5, 5(20), 5(21), 8, 9, 9(3)(b), 9(3)(c), 9(5)(2)

Tribunals and Commissions18 Mar 2020Disposed Of

Income Tax Officer, Ward 22(3) Vs Registrar Of Companies And Ors

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0024

Income-Tax Act, 1961 — Section 144, 147, 148, 271(1)(c), 271(F), 274Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Tribunals and Commissions17 Mar 2020Disposed Of

Income Tax Officer, Ward-2(3) Vs Registrar Of Companies And Ors

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0116

Companies Act, 2013 — Section 248(1), 252(1), 252(3)Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Income Tax Act, 1961 — Section 142(1)(i), 147, 148

Tribunals and Commissions17 Mar 2020Disposed Of

Apul Buildtech Private Limited And Anr Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0115

Companies Act, 2013 — Section 248(1), 252(1), 252(3)Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9

Tribunals and Commissions17 Mar 2020Disposed Of

Income Tax Officer, Ward-10(1) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0111

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148, 271(1)(b), 271(1)(c), 271F

Tribunals and Commissions17 Mar 2020Disposed Of

Venus Management Consultants Private Ltd Vs Crawford Securities Private Limited

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0036

National Company Law Tribunal Rules, 2016 — Rule 32Companies Act, 2013 — Section 424(2)(G)

Tribunals and Commissions17 Mar 2020Disposed Of

Income Tax Officer, Ward - 7(2) Vs Registrar Of Companies And Ors

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0035

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Income-Tax Act, 1961 — Section 143(2), 147, 148, 271(1)(b), 271(1)(c), 271(F)Companies Act, 2013 — Section 248(1), 252(1), 252(3)

Tribunals and Commissions17 Mar 2020

Jai Laxmi Traders Vs Mayasheel Retail India Ltd

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0034

Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 8(2), 9, 14, 15, 17, 18

Tribunals and Commissions17 Mar 2020Allowed

Focus Buildwell Private Limited And Ors Vs Indo- Gulf Infrastructure And Investments Private Limited

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0033

Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 3(2)Companies Act, 2013 — Section 133, 210, 230, 231, 232

Tribunals and Commissions16 Mar 2020Allowed

Livguard Mobile Accessories Private Limited And Ors. Vs Livguard Batteries Private Limited

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0097

Income-Tax Act, 1961 — Section 72A, 72A(2), 72A(4), 72A(5)Companies Act, 2013 — Section 61, 66, 230, 231, 232

Tribunals and Commissions16 Mar 2020

Nivedan Fin-Invest Lease Limited Vs Fusible Metals Private Limited

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0039

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4Insolvency And Bankruptcy Code, 2016 — Section 7, 14, 15, 17, 18

Tribunals and Commissions16 Mar 2020Disposed Of

Indcon Boilers Limited And Ors Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0038

Companies Act, 2013 — Section 248, 252, 455

Tribunals and Commissions16 Mar 2020Dismissed

NTS Scaffoldings Pvt. Ltd Vs VXL Realtors Pvt. Ltd

National Company Law Appellate Tribunal · (2020) 03 NCLT CK 0037

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5Insolvency And Bankruptcy Code, 2016 — Section 5(20), 5(21), 7, 9, 60(5)National Company Law Tribunal Rules, 2016 — Rule 11