Tribunals and Commissions22 May 2020Dismissed
Amitabh Kumar Jha Vs Bank Of India And Others
National Company Law Appellate Tribunal · (2020) 05 NCLAT CK 0017
Insolvency And Bankruptcy Code, 2016 — Section 7, 238
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2020
835 judgments · page 19 of 42
Tribunals and Commissions22 May 2020Dismissed
State Bank Of India Vs Metenere Ltd
National Company Law Appellate Tribunal · (2020) 05 NCLAT CK 0016
Insolvency And Bankruptcy Code, 2016 — Section 7Income Tax Act, 1961 — Section 17(1), 18
Tribunals and Commissions22 May 2020Allowed
Allahabad Bank Vs Poonam Resorts Limited
National Company Law Appellate Tribunal · (2020) 05 NCLAT CK 0015
Insolvency And Bankruptcy Code, 2016 — Section 7, 7(1), 7(4), 7(5), 65, 75Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4, 4(3)
Tribunals and Commissions22 May 2020Dismissed
Ujjawal Narain And Others Vs M/s. Goel Enclave And Others
National Company Law Appellate Tribunal · (2020) 05 NCLAT CK 0014
Competition Act, 2002 — Section 3, 4, 26(2)
Tribunals and Commissions22 May 2020Allowed
Gradient Nirman Private Limited And Others Vs M/s. IFCI Ltd And Others
National Company Law Appellate Tribunal · (2020) 05 NCLAT CK 0013
Insolvency And Bankruptcy Code, 2016 — Section 7, 9, 61Limitation Act, 1963 — Section 14, 14(2), 18, Article 62, 137Prevention Of Money Laundering Act, 2002 — Section 8(5)
Tribunals and Commissions22 May 2020Dismissed
Sunil Sanghavi Vs State Bank Of India
National Company Law Appellate Tribunal · (2020) 05 NCLAT CK 0012
Insolvency And Bankruptcy Code, 2016 — Section 7Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
Tribunals and Commissions22 May 2020Allowed
Ritu Murli Manohar Goyal Vs SVG Fashions Ltd And Others
National Company Law Appellate Tribunal · (2020) 05 NCLAT CK 0011
Insolvency And Bankruptcy Code, 2016 — Section 8, 9Limitation Act, 1963 — Section 3, 4, 5, 6, 7, 8, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, Article 137
Tribunals and Commissions20 May 2020Allowed
Infogain India BPO Private Limited And Ors. Vs Infogain India Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0035
Companies Act, 2013 — Section 230, 230(2), 231, 232Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 3(2)
Tribunals and Commissions20 May 2020Allowed
Voice Impex Private Limited Vs Rahul Fashions Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0019
Companies Act, 2013 — Section 232
Tribunals and Commissions15 May 2020Allowed
Thermogen India Private Limited Vs Unitherm Inductoweld India Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0038
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions15 May 2020Disposed Of
Cosmotec Systems Private Limited Vs Powertec Supplies (India) Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0037
Companies (Registration Of Charges) Rules, 2014 — Rule 8(1)Companies Act, 2013 — Section 82(1), 133, 230, 231, 232, 232(2)(i), 232(3)(i)
Tribunals and Commissions15 May 2020
State Bank Of India Vs Aditya Fabrication Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0036
Insolvency And Bankruptcy Code, 2016 — Section 7, 13, 14(1), 31(1), 33, 60(2)
Tribunals and Commissions15 May 2020Allowed
Naman Broking Solutions Private Limited And Ors Vs Mars Bullion Trade Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0025
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions15 May 2020Allowed
Jachana Estate Private Limited And Ors Vs Kohli One Housing And Development Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0024
Companies Act, 2013 — Section 133, 230, 231, 232
Tribunals and Commissions15 May 2020Allowed
Intertoll India Consultants Private Limited And Ors Vs Intertoll Ics India Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0023
Companies Act, 2013 — Section 129, 137, 230, 230(2)(a), 231, 232, 232(3)(i), 232(4)
Tribunals and Commissions15 May 2020Disposed Of
Imprimis Life Pr Private Limited Vs Perfectrelations Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0022
Companies Act, 2013 — Section 129, 230, 231, 232, 232(3)(i)
Tribunals and Commissions15 May 2020Allowed
Shikhas Nutri-Health Systems Private Limited Vs Nutriwel Health (India) Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0021
Companies Act, 2013 — Section 230, 231, 232, 232(3)(i), 232(4)
Tribunals and Commissions15 May 2020Allowed
Digital Classifieds Limited Vs Times Internet Limited And Ors
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0020
Income-Tax Act, 1961 — Section 72(A)Companies Act, 2013 — Section 3(1), 89, 230, 231, 232
Tribunals and Commissions13 May 2020Allowed
Guruansh Realtech Private Limited Vs Vedvaan Infrastructure Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0039
Companies Act, 2013 — Section 103(1)(b), 133, 230, 230(3), 230(5), 231, 232Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 3, 6, 14, 18
Tribunals and Commissions13 May 2020Allowed
Green Line Chemicals Private Limited Vs Green Line Laminates Private Limited
National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0026
National Company Law Tribunal Rules, 2016 — Rule 3, 6, 14, 18Companies Act, 2013 — Section 103(1)(b), 230, 230(3), 230(5), 231, 232