COURT ARCHIVE

National Company Law Appellate Tribunal judgments, 2020

835 judgments · page 17 of 42

Tribunals and Commissions29 May 2020Disposed Of

Ayum Enterprises Private Limited And Ors. Vs Valore Enterprises Private Limited

National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0051

Companies Act, 2013 — Section 230, 232, 232(3)(i), 232(4)

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Tribunals and Commissions29 May 2020Allowed

Blackie And Son (Calcutta) Pvt. Ltd. And Ors Vs S. Chand And Company Ltd

National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0005

Companies Act, 2013 — Section 230, 232

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Tribunals and Commissions29 May 2020Dismissed

Perigon Capital Vs Gopaljee Dairy Foods Private Limited

National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0004

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 8(2), 9, 9(3)(b), 9(5)(ii)(b), 9(5)(ii)(d)

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Tribunals and Commissions29 May 2020Disposed Of

Carlton Overseas Private Limited Vs Carlton Retail Private Limited

National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0003

Companies Act, 2013 — Section 133, 230, 231, 232, 233, 234

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Tribunals and Commissions29 May 2020Dismissed

Micra Systems Private Limited Vs Masters India Private Limited

National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0002

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6Insolvency And Bankruptcy Code, 2016 — Section 4, 8, 8(1), 8(2), 8(2)(a), 9, 9(3)(b), 9(5), 9(5)(2)

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Tribunals and Commissions29 May 2020

Digital Classifieds Limited Vs Times Internet Limited

National Company Law Appellate Tribunal · (2020) 05 NCLT CK 0001

Companies Act, 2013 — Section 3(1), 89

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Tribunals and Commissions29 May 2020Dismissed

Pankaj Rai Vs Secretary, Competition Commission Of India And Others

National Company Law Appellate Tribunal · (2020) 05 NCLAT CK 0010

Competition Act, 2002 — Section 3, 4, 26(2), 53(A), 53(B), 53(B)(2), 53(B)(5), 53(T)Limitation Act, 1963 — Section 5

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Tribunals and Commissions29 May 2020Dismissed

Samir Agrawal Vs Competition Commission Of India And Others

National Company Law Appellate Tribunal · (2020) 05 NCLAT CK 0009

Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(a), 4, 4(1), 4(2)(a)(ii), 19, 19(1)(a), 26, 26(1), 26(2)

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Tribunals and Commissions29 May 2020Disposed Of

Shabad Khan Vs M/S. Nisus Finance And Investment Manager And Others

National Company Law Appellate Tribunal · (2020) 05 NCLAT CK 0008

Insolvency And Bankruptcy Code, 2016 — Section 7, 65Arbitration And Conciliation Act, 1996 — Section 9

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Tribunals and Commissions29 May 2020Allowed

Savan Godiawala Vs G. Venkatesh Babu And Others

National Company Law Appellate Tribunal · (2020) 05 NCLAT CK 0007

Insolvency And Bankruptcy Code, 2016 — Section 7, 33, 33(5), 35, 35(1)(k), 53, 60, 60(5), 61Income Tax Act, 1961 — Section 276(B), 278(B)National Company Law Tribunal Rules, 2016 — Rule 11

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Tribunals and Commissions29 May 2020Dismissed

Chhatisgarh Distilleries Ltd And Others Vs Dushyant Dave And Others

National Company Law Appellate Tribunal · (2020) 05 NCLAT CK 0006

Insolvency And Bankruptcy Code, 2016 — Section 7, 29(A), 30(2), 30(3), 30(6), 31, 31(1), 31(2), 32, 60(5), 61(3)

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Tribunals and Commissions29 May 2020

First Global Finance Pvt Ltd Vs IVRCL Limited And Others

National Company Law Appellate Tribunal · (2020) 05 NCLAT CK 0005

Insolvency And Bankruptcy Code, 2016 — Section 7, 29(A), 35Companies Act, 2013 — Section 230, 231, 232

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Tribunals and Commissions29 May 2020

A. Renuga Vs Shar Theme Park Pvt. Ltd And Others

National Company Law Appellate Tribunal · (2020) 05 NCLAT CK 0004

Companies Act, 2013 — Section 180, 241, 242

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Tribunals and Commissions29 May 2020