National Company Law Appellate Tribunal Judgments 2020

Tribunals and Commissions08 Jun 2020Disposed Of

Sudha Rani Tayal And Ors Vs Vintron Communications Pvt. Ltd. And Ors

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0037

Insolvency And Bankruptcy Code, 2016 — Section 7, 12, 15, 21(1), 30(6), 31, 33, 33(I)(a), 33(2), 52, 53, 56, 60(5)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 6

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Tribunals and Commissions08 Jun 2020Disposed Of

Dytek India Limited Vs Anfilco Limited

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0036

Companies Act, 2013 — Section 133, 230, 231, 232, 233, 234

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Tribunals and Commissions08 Jun 2020Allowed

Om Logistics Limited Vs Servel India Private Limited

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0035

Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 8(2), 9, 9(5)(i)(a), 14, 15, 17, 18, 20, 21, 31(1), 33Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6

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Tribunals and Commissions08 Jun 2020

Adonis Electronics Pvt. Ltd Vs Saka Ltd

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0034

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6, 9(1)Insolvency And Bankruptcy Code, 2016 — Section 3(12), 4, 5(20), 5(21), 7(3)(b), 8, 9, 9(1), 9(3)(b), 9(3)(c), 9(3)(d), 9(3)(e), 9(4), 9(5), 9(5)(i), 9(5)(i)(a), 9(5)(i)(b), 9(5)(i)(c), 9(5)(i)(d), 9(6), 13(2), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 14(4), 14(3)(b), 15, 17, 18, 19, 20, 21, 60(1)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 6(1)

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Tribunals and Commissions08 Jun 2020

Deepraj Investments Pvt. Ltd Vs Sai Precious Traexim Private Limited

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0033

Code Of Civil Procedure, 1908 — Section 156(3)Indian Contract Act, 1872 — Section 52, 54Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4, 4(3)

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Tribunals and Commissions08 Jun 2020Disposed Of

Orange Associates Private Limited And Ors Vs Orange Education Private Limited

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0032

Companies Act, 2013 — Section 133, 230, 231, 232, 232(3)(i), 233, 234

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Tribunals and Commissions05 Jun 2020Disposed Of

Habitat Royale Land Investments Pvt. Ltd. Vs Jain Floriculture Ltd.

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0066

Companies Act, 2013 — Section 105, 133, 230, 230(3), 230(5), 232Companies Act, 2019 — Section 102Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 - Rule 8, 8(2), 6, 6(a), 10, 12, 14

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Tribunals and Commissions05 Jun 2020Disposed Of

Sudip Bhattacharya Vs Greatship India Ltd

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0041

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Tribunals and Commissions04 Jun 2020

Centuary Road Transport Pvt. Ltd Vs Tyson Retail Services Pvt. Ltd

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0044

Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 8(2), 9, 9(5)(1), 14, 15, 16, 17, 18, 20, 21, 31(1), 33

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Tribunals and Commissions04 Jun 2020

Tech India Engineers Pvt. Ltd Vs Triumph Realty Pvt. Ltd

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0043

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6Insolvency And Bankruptcy Code, 2016 — Section 4, 8, 8(1), 8(2), 9, 9(3)(b), 9(5), 9(5)(i)(a), 14, 15, 17, 18, 20, 21, 31(1), 33

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Tribunals and Commissions04 Jun 2020Allowed

Tata Capital Financial Services Limited Vs Baldeo Metals Private Limited

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0042

Bankers' Books Evidence Act, 1891 — Section 2, 4Evidence Act, 1872 — Section 65(B)Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4, 4(3)

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Tribunals and Commissions03 Jun 2020Disposed Of

Alfa Technobuild Private Limited And Ors. Vs EROS Agro And Farms Private Limited

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0071

Companies Act, 2013 — Section 129, 133, 230, 231, 232

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Tribunals and Commissions03 Jun 2020Allowed

Mgshahani And Co. Delhi Private Limited Vs EM GEE ESS Rentals Private Limited

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0067

Companies Act, 2013 — Section 129, 133, 230, 230(2), 231, 232Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 3(2)

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Tribunals and Commissions02 Jun 2020

Stellar Corporation Vs Sumanglam Impex Pvt. Ltd.

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0072

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(c), 9(5), 13, 14(1), 15, 17, 18, 20, 21, 31(1), 33Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6

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Tribunals and Commissions02 Jun 2020

G Trans Logistics (India) Private Limited Vs Emtex Engineering Private Limited

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0048

Indian Contract Act, 1872 — Section 9Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6Insolvency And Bankruptcy Code, 2016 — Section 4, 5(6), 8, 8(1), 8(2), 9, 9(3)(b), 9(5)(i)(a), 14, 15, 17, 18, 20, 21, 31(1), 33

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Tribunals and Commissions02 Jun 2020Dismissed

Netmeds Marketplace Limited Vs Madhatters Voyage Private Limited

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0045

Insolvency And Bankruptcy Code, 2016 — Section 2(20), 3(11), 3(6), 5(20), 5(21), 7, 9Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6

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Tribunals and Commissions01 Jun 2020Disposed Of

Oriental Bank Of Commerce Vs Lotus Auto Engineering Limited

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0068

Insolvency And Bankruptcy Code, 2016 — Section 7, 60(5)

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Tribunals and Commissions01 Jun 2020Allowed

Skylark Industries Pvt. Ltd Vs D. Pal Buildcon Pvt. Ltd

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0051

Companies Act, 2013 — Section 133, 230, 230(9), 231, 232

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Tribunals and Commissions01 Jun 2020

In Re: SKN Haryana City Gas Distribution Private Limited And Ors Vs

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0050

Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 6, 12, 14Limited Liability Partnership Act 2008 — Section 60, 62Companies Act, 2013 — Section 133, 230, 230(3), 231, 232

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Tribunals and Commissions01 Jun 2020Allowed

ECE Industries Ltd Vs Kumar Metals Pvt. Ltd

National Company Law Appellate Tribunal · (2020) 06 NCLT CK 0049

Companies Act, 2013 — Section 230, 231, 232

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National Company Law Appellate Tribunal judgments, 2020