COURT ARCHIVE

National Company Law Appellate Tribunal judgments, 2019

860 judgments · page 22 of 43

Tribunals and Commissions23 Aug 2019Disposed Of

Nilesh Sharma Vs Dynamic Shells (India) Pvt. Ltd.

National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0030

Insolvency And Bankruptcy Code, 2016 — Section 7, 12, 14, 21, 30(6), 33, 33(1)(a), 33(5), 34(1), 35(1)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 6(1), 17Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 12, 13

Tribunals and Commissions23 Aug 2019Disposed Of

SPI Cinemas Private Limited Vs PVR Limited

National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0029

Companies Act, 2013 — Section 133, 230, 231, 232, 232(3)(2)(i), 233, 234

Tribunals and Commissions23 Aug 2019Disposed Off

Swasti Bhowmick Vs Rediff.com India Ltd.

National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0057

Insolvency And Bankruptcy Code, 2016 — Section 9

Tribunals and Commissions23 Aug 2019Dismissed

Dinkar Dogra Vs S.P. Contracts Pvt. Ltd. & Ors

National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0048

Companies Act, 2013 — Section 425

Tribunals and Commissions22 Aug 2019Disposed Of

R R Propmart Pvt. Ltd. Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0087

Companies Act, 2013 — Section 248, 252

Tribunals and Commissions22 Aug 2019Disposed Off

Ravindran Sivamani And Anr. Vs M/s Real Soya Enterprises And Ors.

National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0050

Insolvency And Bankruptcy Code, 2016 — Section 8(1), 9

Tribunals and Commissions22 Aug 2019Allowed

ICICI Bank Ltd Vs Shailendra Ajmera And Anr

National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0049

Insolvency And Bankruptcy Code, 2016 — Section 5(12), 7, 9, 10, 14, 43, 43(1), 43(2), 43(3)(a), 43(4), 43(4)(b), 44, 53Code Of Civil Procedure, 1908 — Order 20 Rule 1, 1(3)

Tribunals and Commissions21 Aug 2019

M/s Premier Tech Aqua Systems Private Limited Vs M/s MIRA Green Tech Private Limited

National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0072

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(5), 12(3)(c), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21

Tribunals and Commissions21 Aug 2019Disposed Of

M/S Paras Natural Spring Water Private Limited Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0062

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)

Tribunals and Commissions21 Aug 2019Allowed

Ritesh Khandelwal Vs Dimension Data India Private Limited

National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0046

Insolvency And Bankruptcy Code, 2016 — Section 9National Company Law Appellate Tribunal Rules, 2016 — Rule 11

Tribunals and Commissions21 Aug 2019Dismissed

Excel Metal Processors Limited Vs Benteler Trading International GMBH And Anr.

National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0045

Insolvency And Bankruptcy Code, 2016 — Section 8(1), 9, 60(1)Companies Act, 2013 — Section 408

Tribunals and Commissions21 Aug 2019Dismissed

Ganesh Jaiswal And Ors Vs Tourist Inn Private Limited. And Ors

National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0044

Limitation Act, 1963 — Article 137

Tribunals and Commissions20 Aug 2019Disposed Of

Travels Mantra Holidays Pvt. Ltd. Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0090

Companies Act, 2013 — Section 248, 252

Tribunals and Commissions20 Aug 2019Disposed Of

AJI International Pvt. Ltd. Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0086

Companies Act, 2013 — Section 248, 252

Tribunals and Commissions20 Aug 2019Disposed Of

HIGRO Properties Pvt. Ltd. Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0080

Companies Act, 2013 — Section 248, 252

Tribunals and Commissions20 Aug 2019Allowed

Income Tax Officer Ward-20(4) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0076

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7(2)Companies Act, 2013 — Section 252, 252(3)Income Tax Act, 1961 — Section 148

Tribunals and Commissions20 Aug 2019Allowed

Income Tax Officer Ward-19(1) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0074

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7(2)Companies Act, 2013 — Section 252, 252(3)Income Tax Act, 1961 — Section 148

Tribunals and Commissions20 Aug 2019Disposed Of

M/S Private Limited Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0068

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)

Tribunals and Commissions20 Aug 2019Disposed Of

M/S Sunsat Educational Academy Private Limited And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0067

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)

Tribunals and Commissions20 Aug 2019Disposed Of

BDR Builders And Developers Pvt. Ltd. And Ors. Vs Shilpi Cable Private Limited

National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0033

Insolvency And Bankruptcy Code, 2016 — Section 7, 14, 33, 33(1)(a), 33(2), 33(5), 34(4)(c), 35(l), 60(5)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 6(1)Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 12, 13