Tribunals and Commissions28 Aug 2019Dismissed
Dr. Esther Malini Victor Vs Oriental Bank of Commerce & Ors.
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0055
Insolvency And Bankruptcy Code, 2016 — Section 7
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2019
860 judgments · page 21 of 43
Tribunals and Commissions28 Aug 2019Allowed
Synergy Property Development Service Pvt. Ltd. Vs Bellona Estate Developers Ltd.
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0054
Insolvency And Bankruptcy Code, 2016 — Section 3(6), 3(11), 3(12), 4, 5(7), 5(8), 5(21), 8(1), 9
Tribunals and Commissions27 Aug 2019Dismissed
S. Kumar Construction Co., Vs M/s Bharti Airtel Limited
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0096
Insolvency And Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions27 Aug 2019Disposed Of
New Line Homes Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0077
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions27 Aug 2019Disposed Off
Mahesh Kumar Panwar Vs Neelam Singh & Anr.
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0056
Insolvency And Bankruptcy Code, 2016 — Section 5(7), 5(8), 33, 35, 37, 38, 39, 40Companies Act, 2013 — Section 48, 68, 66, 133, 230Companies Act, 1950 — Section 390(a), 391, 391(1), 391(1)(b)
Tribunals and Commissions27 Aug 2019Allowed
Praxis Corporate Services Pvt. Ltd. Vs Powai Cubicles Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0053
Insolvency And Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions27 Aug 2019Allowed
Madhusudan Sharma Vs J.D. Aneja Edibles Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0052
Insolvency And Bankruptcy Code, 2016 — Section 29A(g), 43, 45, 50, 66
Tribunals and Commissions26 Aug 2019
EVERSHINE It Infrasoft Pvt. Ltd. Vs SILVERSTONE Infrastructure Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0101
Income Tax Act, 1961 — Section 143(3), 271(1)(c)Companies Act, 2013 — Section 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 230, 230(7), 231, 232, 232(3), 232(3)(8)(i), 233(11), 233(12)Companies Act, 1956 — Section 235, 236, 237, 238, 239, 240, 241, 242, 243, 244, 245, 246, 247, 248, 249, 250, 251
Tribunals and Commissions26 Aug 2019Disposed Of
SSA Infosystems Pvt. Ltd. Vs SSATECH Software Technologies Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0095
Companies (Compromises, Arrangements And Arrangements) Rules, 2016 — Rule 15Companies Act, 2013 — Section 133, 230, 230(7), 231, 232
Tribunals and Commissions26 Aug 2019
REPRA Arts Pvt. Ltd. Vs TRR Properties Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0094
Companies Act, 2013 — Section 210, 230, 230(7), 231, 232, 232(3), 232(3)(i)
Tribunals and Commissions26 Aug 2019Disposed Of
Future Tech Notech Pvt. Ltd. And Anr. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0091
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions26 Aug 2019Allowed
Income Tax Officer, Ward-10(4) Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0085
Companies Act, 2013 — Section 252, 252(3)Income Tax Act, 1961 — Section 143, 147, 148, 153(2)
Tribunals and Commissions26 Aug 2019Allowed
Income Tax Officer, Ward-25(3) Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0078
Companies Act, 2013 — Section 252, 252(3)Income Tax Act, 1961 — Section 144, 147, 148
Tribunals and Commissions26 Aug 2019Allowed
Bhaaskaran Rangarajan Vs M/s. Info Drive Software Ltd.
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0051
Insolvency And Bankruptcy Code, 2016 — Section 3(6), 3(11), 3(12), 4, 5(7), 5(8), 5(21), 7, 7(1), 7(2), 7(5), 7(7), 8, 8(1), 8(2), 9Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4, 4(3)
Tribunals and Commissions24 Aug 2019Allowed
Assitant Commissioner Of Income Tax Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0075
Companies Act, 2013 — Section 252, 252(3)Income Tax Act, 1961 — Section 142(1), 153A, 153C
Tribunals and Commissions23 Aug 2019Allowed
ASSITANT Commissioner Of Income Tax,Ward- 22(1) Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0088
Companies Act, 2013 — Section 252, 252(3)Income Tax Act, 1961 — Section 139, 147, 148
Tribunals and Commissions23 Aug 2019Disposed Of
M/S. PSM Buildcon Pvt. Ltd. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0083
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions23 Aug 2019Allowed
PR. Commissioner Of Income Tax-8 Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0081
Companies Act, 2013 — Section 248(7), 248(1), 252, 252(3)Income Tax Act, 1961 — Section 148
Tribunals and Commissions23 Aug 2019Disposed Of
RURE Mal Ilam Chand Private Limited Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0064
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252(1), 252(3)
Tribunals and Commissions23 Aug 2019
Srei Equipment Finance Limited Vs Wianxx Impex Private Limited
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0031
Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6, 6(1), 32Bankers' Books Evidence Act, 1891 — Section 2AInsolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4(1), 4(2), 9(1)