Tribunals and Commissions05 Sept 2019Dismissed
Aditya Kumar Jajodia Vs ICICI Bank UK PLC And Anr
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0018
Insolvency And Bankruptcy Code, 2016 — Section 3(11), 3(12), 5(7), 5(8), 7
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2019
860 judgments · page 19 of 43
Tribunals and Commissions05 Sept 2019Dismissed
Hemang Phophalia Vs Greater Bombay Co-operative And Anr
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0017
Insolvency And Bankruptcy Code, 2016 — Section 7, 9, 59, 60(1)Companies Act, 2013 — Section 2(94A), 8, 248, 248(5), 248(6), 248(7), 248(8), 250, 250(3), 252, 252(3), 455
Tribunals and Commissions05 Sept 2019Dismissed
Sagar Sharma And Another Vs Phoenix ARC Private Limited
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0016
Insolvency And Bankruptcy Code, 2016 — Section 7, 11(c)Limitation Act, 1963 — Article 61
Tribunals and Commissions05 Sept 2019Dismissed
Manjit Commercial LLP Vs SPM Auto Pvt. Ltd. And Anr
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0015
Insolvency And Bankruptcy Code, 2016 — Section 12, 30(6), 31, 33(1), 56Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 2, 12, 12(1), 33, 44(1)
Tribunals and Commissions05 Sept 2019Disposed Off
Smruti Shreyans Shah Vs Lok Prakashan Limited. And Ors
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0014
Companies Act, 2013 — Section 241, 241(2), 242, 242(2), 242(4), 244, 420(2)Limitation Act, 1963 — Article 137
Tribunals and Commissions05 Sept 2019Allowed
Pawan Jaggi And Anr Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0013
Companies Act, 1956 — Section 248, 248(1), 252(3), 455
Tribunals and Commissions04 Sept 2019Disposed Of
M/S Reliance Commercial Finance Ltd. Vs M/S A.M. Vinyl Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0076
Insolvency And Bankruptcy Code, 2016 — Section 11
Tribunals and Commissions04 Sept 2019Disposed Of
M/S Vinnolit Gmbh & Co.Kg. Vs M/S A.M. Vinyl Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0075
Insolvency And Bankruptcy Code, 2016 — Section 11
Tribunals and Commissions04 Sept 2019Allowed
M/S Swastik Interchem Pvt. Ltd. Vs M/S A.M. Vinyl Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0074
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 9, 9(3)(c), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21
Tribunals and Commissions04 Sept 2019Disposed Of
Rachit Ahuwalia Vs M/s A.M. Vinyl Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0073
Insolvency And Bankruptcy Code, 2016 — Section 11
Tribunals and Commissions04 Sept 2019Dismissed
Sudhir Khurana Vs Usha Devi And Anr.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0025
Insolvency And Bankruptcy Code, 2016 — Section 5(8)
Tribunals and Commissions04 Sept 2019Dismissed
Sukhbeer Singh Vs Dinesh Chandra Agarwal
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0021
Insolvency And Bankruptcy Code, 2016 — Section 9, 12ANational Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions04 Sept 2019Dismissed
Sarvesh Tiwari Vs Asset Reconstruction Company (India) Ltd. And Ors.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0020
Insolvency And Bankruptcy Code, 2016 — Section 65
Tribunals and Commissions04 Sept 2019Allowed
India SME Asset Reconstruction Co. Limited Vs Medirad Tech India Limited
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0009
Insolvency And Bankruptcy Code, 2016 — Section 7Limitation Act, 1963 — Section 18Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
Tribunals and Commissions04 Sept 2019Dismissed
Gaurav Agrawal Vs M/s Tuf Metallurgical (P) Ltd. And Ors
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0008
Insolvency And Bankruptcy Code, 2016 — Section 5(8), 5(8)(f), 7Real Estate (Regulation And Development) Act, 2016 — Section 2
Tribunals and Commissions03 Sept 2019Disposed Of
M/S International Marcom Advisor Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0068
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)
Tribunals and Commissions03 Sept 2019Dismissed
Tejinder Kaur Vs Bhawani Castings Private Limited
National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0054
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4Insolvency And Bankruptcy Code, 2016 — Section 7, 60(1)Companies Act, 1956 — Section 433, 433(e), 433(f), 434(1), 439
Tribunals and Commissions03 Sept 2019Allowed
Oriental Bank Of Commerce Vs Allied Strips Ltd. And Ors.
National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0053
National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions03 Sept 2019
Dinesh Khetan Vs Bigmoon Buildcon Private Limited
National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0052
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4, 9(1)Insolvency And Bankruptcy Code, 2016 — Section 4, 7, 7(3)(a), 7(3)(b), 7(5)(a), 13(2), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 14(3)(b), 15, 17, 18, 19, 20, 21, 60(1)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6, 6(1)
Tribunals and Commissions03 Sept 2019Disposed Off
Ajeet Kumar Saxena And Ors. Vs Shubhkamna Buildtech Pvt. Ltd. And Ors.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0012
Insolvency And Bankruptcy Code, 2016 — Section 9, 30(2)