Tribunals and Commissions09 Sept 2019Dismissed
Mukesh Agarwal Vs Rqs Engineering Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0036
Insolvency And Bankruptcy Code, 2016 — Section 8(1), 8(2), 9
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2019
860 judgments · page 18 of 43
Tribunals and Commissions09 Sept 2019Dismissed
Ashish Manik Vs SR Marine And Offshore Engineering Pvt. Ltd. And Anr.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0035
Insolvency And Bankruptcy Code, 2016 — Section 5(7), 5(8), 7
Tribunals and Commissions09 Sept 2019Allowed
Jafer Ali Vs Amit Naidu And Anr.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0033
Insolvency And Bankruptcy Code, 2016 — Section 8(1), 9
Tribunals and Commissions06 Sept 2019
Priyanshi Arora Vs Dream Procon Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0029
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4Insolvency And Bankruptcy Code, 2016 — Section 5(8)(f), 7, 7(5), 7(5)(i), 14(1), 14(2), 14(3), 14(4), 31(1), 33
Tribunals and Commissions06 Sept 2019Dismissed
Beacon Trusteeship Ltd. Vs Earthcon Infracon Pvt. Ltd. And Anr.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0037
Insolvency And Bankruptcy Code, 2016 — Section 8(1), 9
Tribunals and Commissions06 Sept 2019Dismissed
Elektrans Shipping Pte Ltd. Vs Pierre D’silva And Anr
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0034
Insolvency And Bankruptcy Code, 2016 — Section 7, 9, 59, 60(1)Companies Act, 2013 — Section 2(94A), 8, 248, 248(2), 248(3), 248(4), 248(5), 248(6), 248(7), 248(8), 250, 250(3), 252, 252(3), 271, 455
Tribunals and Commissions06 Sept 2019Dismissed
Devmata Exim Pvt. Ltd. Vs Kavitha Surana
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0032
Tribunals and Commissions06 Sept 2019Disposed Off
Shaji Purushothaman Vs Union Bank Of India And Ors.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0031
Insolvency And Bankruptcy Code, 2016 — Section 7, 12A
Tribunals and Commissions06 Sept 2019Dismissed
Basab Biraja And Anr Vs Edelweiss Asset Reconstruction Company Limited And Anr
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0029
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)Limitation Act, 1963 — Section 14Insolvency And Bankruptcy Code, 2016 — Section 3(6), 3(11), 3(12), 4, 5(7), 5(8), 5(21), 7, 7(1), 7(2), 7(5), 7(7), 8, 8(1), 8(2), 29A
Tribunals and Commissions06 Sept 2019Allowed
Bajrang Choudhary Vs Religare Finvest Ltd. & Anr.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0026
Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions06 Sept 2019Dismissed
Vineet Khosla Vs M/s. Edelweiss Asset Reconstruction Company Ltd. And Ors
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0024
Insolvency And Bankruptcy Code, 2016 — Section 5(7), 7, 7(1), 7(2), 7(4), 7(5), 7(7), 9, 10, 14, 238Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4, 4(3)
Tribunals and Commissions06 Sept 2019Dismissed
Sushil Kumar And Anr Vs M/s. Shilpa Garments Pvt. Ltd. And Ors
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0023
National Company Law Appellate Tribunal Rule, 2016 — Rule 11
Tribunals and Commissions05 Sept 2019Disposed Of
Anil kumar Sharma Vs M/s Technopak Advisors Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0088
Insolvency And Bankruptcy Code, 2016 — Section 11
Tribunals and Commissions05 Sept 2019Disposed Of
Ms. Suman Dabas Vs M/s Technopak Advisors Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0080
Insolvency And Bankruptcy Code, 2016 — Section 11
Tribunals and Commissions05 Sept 2019
S.C.S.L. Buildwell Private Limited Vs Pal Infrastructure & Developers Private Limited
National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0051
Arbitration And Conciliation Act, 1996 — Section 34Constitution Of India, 1950 — Article 14, 19(l)(g), 19(6), 300AInsolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4, 4(3), 9(1)
Tribunals and Commissions05 Sept 2019Allowed
Punjab National Bank Vs Bhushan Power & Steel Limited
National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0050
Code Of Civil Procedure, 1908 — Section 11, Order 2 Rule 2Indian Contract Act, 1872 — Section 133Indian Penal Code, 1860 — Section 120B, 420, 468, 471, 477A
Tribunals and Commissions05 Sept 2019Dismissed
Endless Services Private Limited Vs INDO-Gulf Diagnostics And Research Center Private Limited
National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0049
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 8Insolvency And Bankruptcy Code, 2016 — Section 7, 8, 9, 10, 12ANational Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions05 Sept 2019Disposed Off
Rajnish Gupta Vs Small Industries Development Bank of India & Anr.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0028
Companies Act, 1956 — Section 390(a), 391, 391(1), 391(1)(b)Companies Act, 2013 — Section 48, 66, 68, 133, 230Competition Act, 2002 — Section 7(1)
Tribunals and Commissions05 Sept 2019Dismissed
Janmejaya Mahapatra Vs FLSmidth Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0027
Insolvency And Bankruptcy Code, 2016 — Section 8(1), 9
Tribunals and Commissions05 Sept 2019Disposed Off
Alchemist Asset Reconstruction Company Ltd. (AARC) Vs Sanjeev Saxena And Ors.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0022
Insolvency And Bankruptcy Code, 2016 — Section 17, 18, 238