High Courts02 Jun 2014Allowed
Thwingland Lyngkhoi Vs Khasi Hills Autonomous District Council
Meghalaya High Court · (2014) 4 GLT 426
Constitution of India, 1950 — Article 14, 21, 226
COURT ARCHIVE
Meghalaya High Court judgments
2,164 judgments · page 102 of 109
High Courts30 May 2014Dismissed
Swarnali Basumatary Vs The State of Meghalaya
Meghalaya High Court · (2014) 05 MEG CK 0015
High Courts30 May 2014Dismissed
Halida Khatun Vs State
Meghalaya High Court · (2015) 1 GLD 603 : (2014) 4 GLT 4
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 201, 420, 468, 471Prevention of Corruption Act, 1988 — Section 12
High Courts30 May 2014Dismissed
The Union of India Vs Pankaj Kumar Singh
Meghalaya High Court · (2014) 05 MEG CK 0007
High Courts29 May 2014Disposed Off
Patel Engineering Company Ltd. Vs The State of Meghalaya
Meghalaya High Court · (2015) 1 GLD 347 : (2014) 3 GLT 213
Arbitration and Conciliation Act, 1996 — Section 12, 13, 14, 14(2), 2(e)Constitution of India, 1950 — Article 227
High Courts29 May 2014Dismissed
Tangman N. Sangma Vs The Union of India
Meghalaya High Court · (2014) CriLJ 3157
Constitution of India, 1950 — Article 22(5)Meghalaya Preventive Detention Act, 1995 — Section 8
High Courts27 May 2014Partly Allowed
Shohidur Rahman Ahmed Vs The Govt. of Meghalaya
Meghalaya High Court · (2014) 3 GLD 481 : (2014) 2 GLT 922
Constitution of India, 1950 — Article 324, 327
High Courts27 May 2014Disposed Off
Ram Binod Rai Vs Union of India
Meghalaya High Court · (2014) 05 MEG CK 0016
High Courts27 May 2014Partly Allowed
Ashok Kumar Ghosh Vs The State of Meghalaya
Meghalaya High Court · (2014) 05 MEG CK 0006
Meghalaya Public Premises (Eviction of Unauthorised Occupants) Act, 1980 — Section 3, 4, 6, 8
High Courts27 May 2014Allowed
Altricia Majaw Vs The State of Meghalaya
Meghalaya High Court · (2014) 05 MEG CK 0002
Constitution of India, 1950 — Article 154, 187, 283
High Courts23 May 2014Allowed
Govind Singh Bathyal Vs Union of India
Meghalaya High Court · (2015) 1 GLD 352 : (2014) 3 GLT 228
High Courts22 May 2014
Iberis Nonglait Vs State of Meghalaya and Others
Meghalaya High Court · (2014) 05 MEG CK 0029
High Courts22 May 2014
National Insurance Co. Ltd. Vs Richmond Nongsiej
Meghalaya High Court · (2014) 3 GLD 472 : (2014) 2 GLT 942
Motor Vehicles Act, 1988 — Section 149, 170
High Courts21 May 2014
State of Meghalaya Vs Sellina N. Marak
Meghalaya High Court · (2014) 4 GLT 328
Constitution of India, 1950 — Article 14, 16
High Courts20 May 2014
Sanial Hoque and Others Vs State of Meghalaya and Others
Meghalaya High Court · (2014) 05 MEG CK 0019
High Courts19 May 2014Allowed
Harding K. Kylliang Vs The State of Meghalaya
Meghalaya High Court · (2014) LabIC 2804
Constitution of India, 1950 — Article 14, 311, 311(2)Penal Code, 1860 (IPC) — Section 302, 307, 326Police Act, 1861 — Section 7
High Courts19 May 2014
North Eastern Electric Power Corporation Limited Vs Gammon India Ltd.
Meghalaya High Court · (2014) 05 MEG CK 0001
Arbitration and Conciliation Act, 1996 — Section 16, 16(6), 21, 24, 28Constitution of India, 1950 — Article 311(2)
High Courts16 May 2014
Nongkyndang Vs Khasi Hills Autonomous District Council and Others
Meghalaya High Court · (2014) 05 MEG CK 0025
High Courts15 May 2014
Mofizur Rahman Vs Government of Meghalaya and Others
Meghalaya High Court · (2014) 05 MEG CK 0023
High Courts15 May 2014
Nityananda Malik and Others Vs The State of Meghalaya and Others
Meghalaya High Court · (2014) 05 MEG CK 0018