High Courts22 May 2026Disposed Of
State Of Meghalaya & Ors Vs Khasi Hills Archery Sports Institute (KHASI) & Ors
Meghalaya High Court · (2026) 05 MEG CK 0939
COURT ARCHIVE
Meghalaya High Court judgments
2,164 judgments · page 10 of 109
High Courts22 May 2026Dismissed
Saddam Hussain Vs State Of Meghalaya Through Public Prosecutor
Meghalaya High Court · (2026) 05 MEG CK 0936
Protection Of Children From Sexual Offences Act, 2012 - Section 5(m), 6Code Of Criminal Procedure, 1973 - Section 313
High Courts21 May 2026Allowed
Manjeet Kaushal Vs State Of Meghalaya, Through The Superintendent Of Police, CID, Meghalaya, Shillong
Meghalaya High Court · (2026) 05 MEG CK 0942
Code Of Criminal Procedure, 1973 - Section 173
High Courts21 May 2026Disposed Of
Dr. Meena Sehdave & Ors Vs Sapna Mordani & Ors
Meghalaya High Court · (2026) 05 MEG CK 0940
High Courts20 May 2026Disposed Of
Subham Sunar & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 05 MEG CK 0937
Protection Of Children From Sexual Offences Act, 2012 - Section 5, 6Code Of Criminal Procedure, 1973 - Section 313
High Courts20 May 2026Disposed Of
Sandarsing Wahlang Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 05 MEG CK 0935
Indian Penal Code, 1860 - Section 376(2)(f)(l)
High Courts20 May 2026
Shanborlang Thabah Vs State Of Meghalaya Represented By Commissioner & Secretary Home, Shillong.
Meghalaya High Court · (2026) 05 MEG CK 0934
Protection Of Children From Sexual Offences Act, 2012 - Section 6Code Of Criminal Procedure, 1973 - Section 164, 357A
High Courts20 May 2026Dismissed
Dresster Kurbah Vs State Of Meghalaya Through Public Prosecutor
Meghalaya High Court · (2026) 05 MEG CK 0933
Protection Of Children From Sexual Offences Act, 2012 - Section 5(j)(ii), 6, 8Code Of Criminal Procedure, 1973 - Section 161, 164, 313
High Courts20 May 2026Disposed Of
M/S P.K. Construction Co. 95-D, Saket, Meerut (U.P) Vs Union Of India Through Chief Engineer, Shillong Zone (Mes) Spread Eagle Falls, Shillong-793011. & Ors
Meghalaya High Court · (2026) 05 MEG CK 0932
Arbitration And Conciliation Act, 1996 - Section 11, 11(a), 12(1)
High Courts20 May 2026Disposed Of
Monowara Begum Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 05 MEG CK 0931
High Courts20 May 2026Disposed Of
Pelcy Snaitang & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 05 MEG CK 0925
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 324, 324(2), 329(3)
High Courts20 May 2026Disposed Of
Rt. Revd. Dr. Michael Herenz Vs Archibald S. Kharpuri & Ors
Meghalaya High Court · (2026) 05 MEG CK 0924
High Courts19 May 2026Disposed Of
Ganesh Dkhar Vs Union Of India & Ors
Meghalaya High Court · (2026) 05 MEG CK 0927
High Courts19 May 2026Disposed Of
Dashisha Pariong Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 05 MEG CK 0926
High Courts15 May 2026Disposed Of
Madanlal Swami Vs Royal Sundaram Allianz Insurance Co. Ltd., Sundaram Towers, 45 & 46, Whites Road, Chennai, Tamil Nadu-600014. & Ors
Meghalaya High Court · (2026) 05 MEG CK 0922
High Courts15 May 2026Disposed Of
Bijoy Hajong Vs State Of Meghalaya
Meghalaya High Court · (2026) 05 MEG CK 0921
Indian Penal Code, 1860 - Section 376(1)
High Courts15 May 2026Disposed Of
Joginder Singh, (M/S 3101763 Rfn (NA) Vs Union Of India & Ors
Meghalaya High Court · (2026) 05 MEG CK 0920
High Courts15 May 2026Disposed Of
Shipra Deb & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 05 MEG CK 0919
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs And Psychotropic Substances, Act, 1985 - Section 8(c), 21(b), 25, 29Constitution Of India, 1950 - Article 22(1)
High Courts15 May 2026Disposed Of
Sofior Rahman Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 05 MEG CK 0918
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 187
High Courts14 May 2026
Kynjaimon Amse (Since Deceased) Vs National Highways Authority Of India (NHAI) & Ors
Meghalaya High Court · (2026) 05 MEG CK 0917