High Courts09 Jul 2019Disposed Off
Kangse R Marak & Anr Vs G.H.A.D.C. & Ors
Meghalaya High Court · (2019) 07 MEG CK 0008
Garo Hills Autonomous District (Social Customs And Usages) Validating Act, 1958 — Section 8(2)
COURT ARCHIVE
Meghalaya High Court judgments, 2019
194 judgments · page 6 of 10
High Courts08 Jul 2019Disposed Off
Samir Saha Vs Commissioner Customs (Preventive), Shillong
Meghalaya High Court · (2019) 07 MEG CK 0007
Customs Act, 1962 — Section 121, 123, 130Foreign Exchange Management Act, 1999 — Section 13, 111(b), 111(d), 112(b)(i)Evidence Act, 1872 — Section 101
High Courts03 Jul 2019Allowed
Sadimla K. Marak Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 07 MEG CK 0006
Indian Penal Code, 1860 — Section 188
High Courts03 Jul 2019Dismissed
Ex.RFN/Safai Mukesh Kumar Balmiki Vs Union Of India
Meghalaya High Court · (2019) 07 MEG CK 0005
Assam Rifles Rules, 2010 — Rule 25
High Courts03 Jul 2019Dismissed
Ex.G/2901815W RFN/GD Sushil Kumar Vs Union Of India
Meghalaya High Court · (2019) 07 MEG CK 0004
Assam Rifles Rules, 2010 — Rule 25
High Courts02 Jul 2019Allowed
Hori Satro Rabha Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 07 MEG CK 0003
Constitution Of India, 1950 — Article 226
High Courts01 Jul 2019Allowed
Kressyngkli & Ors Vs Khasi Hills Autonomous District Council & Ors
Meghalaya High Court · (2019) 07 MEG CK 0002
United Khasi Jaintia Hills Autonomous District (Appointment And Succession Of Chiefs And Headmen) Acts, 1959 — Section 7, 7(ii)
High Courts01 Jul 2019Disposed Off
John Peter D. Pasi Vs Phrangsngi Sutnga
Meghalaya High Court · (2019) 07 MEG CK 0001
High Courts27 Jun 2019Dismissed
Benish Marak Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 06 MEG CK 0001
Land Acquisition Act, 1894 — Section 4(1), 18, 23(1A)Code Of Civil Procedure, 1908 — Section 9, 15, 115Government Of India Act, 1915 — Section 107
High Courts26 Jun 2019Allowed
Barnabas R Marak Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 06 MEG CK 0009
Meghalaya School Education Act, 1981 — Section 9
High Courts25 Jun 2019Allowed
Brushlin M. Sangma Vs Garo Hills Autonomous District Council & Ors
Meghalaya High Court · (2019) 06 MEG CK 0008
Garo Hills Autonomous District (Market Tax) Regulations, 1970 — Section 11, 26, 26(2)Constitution Of India, 1950 — Article 14, 226
High Courts21 Jun 2019Disposed Off
Elias Marbaniang & 8 Ors Vs Union Of India & 3 Ors
Meghalaya High Court · (2019) 06 MEG CK 0007
High Courts21 Jun 2019Allowed
Dorbar Hima Of Bhowal Syiemship Vs K.H.A.D.C. & Ors
Meghalaya High Court · (2019) 06 MEG CK 0006
Khasi Hills Autonomous District (Administration Of Elaka) Act, 1991 — Section 4
High Courts18 Jun 2019Dismissed
Binod Kumar Sah Vs State Of Meghalaya & Ors
Meghalaya High Court · (2019) 06 MEG CK 0005
Constitution Of India, 1950 — Article 14, 226
High Courts11 Jun 2019Dismissed
Gautam Dhar Vs State Bank Of India And Others
Meghalaya High Court · (2019) 06 MEG CK 0004
State Bank Of India Officers Service Rules, 1992 — Rule 67(h)Constitution Of India, 1950 — Article 14, 226
High Courts06 Jun 2019Allowed
Phengly Mawtyllup Vs K.H.A.D.C.
Meghalaya High Court · (2019) 06 MEG CK 0003
High Courts04 Jun 2019Dismissed
Oriental Insurance Company Ltd Vs Santana Paul & Anr
Meghalaya High Court · (2019) 06 MEG CK 0002
Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts28 May 2019
Teiborlang Sunn Vs State Of Meghalaya
Meghalaya High Court · (2019) 05 MEG CK 0006
Indian Penal Code, 1860 — Section 364Protection Of Children From Sexual Offences Act, 2012 — Section 6(2), 8, 17Code Of Criminal Procedure, 1973 — Section 167(2)
High Courts24 May 2019Disposed Off
State Of Meghalaya & Ors Vs Amon Rana & Ors
Meghalaya High Court · (2019) 05 MEG CK 0005
Constitution Of India, 1950 — Article 13(4), 14, 16, 25, 26, 226, 234, 368, 368(3)
High Courts21 May 2019Disposed Off
Subastinza T. Sangma Vs State Of Meghalaya & 5 Ors
Meghalaya High Court · (2019) 05 MEG CK 0004