Trade Marks Act, 1999 — Section 2(1)(zg), 9(2)(a), 11, 11(1), 11(2), 11(3), 11(10), 12, 12(3), 18(1), 57, 57(4)Constitution Of India, 1950 — Article 219

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Tribunals and Commissions16 Jul 2018Allowed

Bubbles Incorporated Vs Mahavir Prasad Sitaram Somani And Ors.

Intellectual Property Appellate Board · (2018) 75 PTC 339 (IPAB)

Trade Marks Act, 1999 — Section 47, 47(1)(a), 57, 57(2), 125

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Tribunals and Commissions16 Jul 2018Allowed

Delhi Public School Society Vs Amir Education Society

Intellectual Property Appellate Board · (2018) 75 PTC 397 (IPAB)

Trade Marks Act, 1999 — Section 8, 9, 10, 11, 12, 18, 47, 47(1)(b), 57, 134

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Tribunals and Commissions16 Jul 2018Dismissed

V.P. Balaji Vs Apple, Inc. And Ors.

Intellectual Property Appellate Board · (2018) 75 PTC 515 (IPAB)

Trade marks Act, 1999 — Section 9, 9(1), 18, 18(1), 32, 57

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Tribunals and Commissions16 Jul 2018

Lotte Confectionery Co. Ltd. Vs Qrion Corporation And Ors.

Intellectual Property Appellate Board · (2018) 75 PTC 593 (IPAB)

Trade Marks Act, 1999 — Section 9, 9(1)(a), 9(1)(b), 9(1)(c), 18, 18(1), 47, 57

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Tribunals and Commissions16 Jul 2018Disposed Of

Mahesh Namkeen Pvt. Ltd. Vs Rajesh Kumar Singhwani And Ors.

Intellectual Property Appellate Board · (2018) 75 PTC 359 (IPAB)

Trade Marks Act, 1999 — Section 9(1), 11(1), 11(2), 20(1), 20(2), 21, 22, 47, 56(4), 57, 57(4), 58, 58(1)(d), 128Trade Marks Rules, 2002 — Rule 41

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Tribunals and Commissions16 Jul 2018Allowed

Ganesh Grains Limited Vs Mahabir Prasad Daruka And Ors.

Intellectual Property Appellate Board · (2018) 75 PTC 615 (IPAB)

Trade Marks Act, 1999 — Section 9, 9(2)(a), 10, 11, 11(1), 11(1)(a), 11(1) (b), 11(2)(a), 11(2)(b), 11(3), 11(10), 18(1), 46, 47, 47(1), 57, 125

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Tribunals and Commissions16 Jul 2018Allowed

Shiva Tobacco Company Vs Registrar Of Trademarks And Ors.

Intellectual Property Appellate Board · (2018) 75 PTC 542 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11, 11(a), 11(e), 12(1), 18Trade Marks Act, 1999 — Section 9, 11, 12, 18, 18(1)

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Tribunals and Commissions16 Jul 2018

Munira Virani Vs Registrar Of Trade Marks And Ors.

Intellectual Property Appellate Board · (2018) 75 PTC 480 (IPAB)

Trade Marks Act, 1999 — Section 91General Clauses Act, 1897 — Section 27, 114Trade Marks Rules, 2002 — Rule 15, 46, 50, 50(3), 51, 52

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Tribunals and Commissions16 Jul 2018Allowed

Comite International Olympique Vs Tube Investments Of India Ltd. And Ors.

Intellectual Property Appellate Board · (2018) 75 PTC 573 (IPAB)

Emblems And Names Prevention Of Improper Use Act 1950 — Section 3Trade marks Act, 1999 — Section 47, 47(1)(b), 57, 57(2), 57

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Tribunals and Commissions22 May 2018Allowed

Sca Hygiene Malaysia Bhd Vs Mohanmmad Anis Mohammad Husain Kapadia And Ors.

Intellectual Property Appellate Board · (2018) 05 IPAB CK 0004

Trade Marks Act, 1999 — Section 2(zg), 47, 57(2)

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Tribunals and Commissions22 May 2018Allowed

Starwood Hotels & Resorts Worldwide Inc. Vs Assistant Registrar Of Trade Marks

Intellectual Property Appellate Board · (2018) 05 IPAB CK 0002

Trade Marks Act, 1999 — Section 9, 11, 91

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Tribunals and Commissions22 May 2018Allowed

Uni-Charm Corporation Vs Assistant Registrar Of Trade Marks

Intellectual Property Appellate Board · (2018) 05 IPAB CK 0001

Trade Marks Act, 1999 — Section 9, 11

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Tribunals and Commissions16 May 2018Disposed Of

Prajapati Constructions Ltd. Vs Manoj Ramanand Prajapati And Ors.

Intellectual Property Appellate Board · (2018) 74 PTC 529 (IPAB)

Trade Marks Act, 1999 — Section 9, 9(1), 11, 11(1), 11(2), 11(3), 12, 12(3), 18, 19, 57, 57(1)

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Tribunals and Commissions26 Apr 2018Allowed

Sunstar Overseas Limited Vs Madan Lal

Intellectual Property Appellate Board · (2018) 74 PTC 619 (IPAB)

Trade Marks Act, 1999 — Section 9, 11, 18, 47(1)(a), 46(1)(b), 47, 57

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