COURT ARCHIVE

Intellectual Property Appellate Board judgments

1,150 judgments · page 7 of 58

Tribunals and Commissions15 Jul 2020Allowed

Parfums Parour Vs Riyas Choudhury And Ors.

Intellectual Property Appellate Board · (2020) 07 IPAB CK 0008

Trade And Merchandise Marks Act, 1958 — Section 9, 11, 18, 47, 57, 57(2)Trade Marks Act, 1999 — Section 2(z)(g)

Tribunals and Commissions15 Jul 2020Dispose Of

F.K. Bearing Group Co. Ltd. Vs Vinod Kumar And Ors.

Intellectual Property Appellate Board · (2020) 07 IPAB CK 0007

Trade Marks Act, 1999 — Section 11Trade Marks Rules, 2002 — Rule 33, 37(2)

Tribunals and Commissions15 Jul 2020Dispose Of

Biswanath Hosiery Mills Ltd. Vs Friends Hosiery And Ors.

Intellectual Property Appellate Board · (2020) 07 IPAB CK 0002

Trade Marks Act, 1999 — Section 2(1), 9, 11, 11(1), 11(10), 11(2), 11(3), 12, 18, 47(1), 57, 57(2), 57(2)

Tribunals and Commissions10 Jul 2020Dispose Of

F.K. Bearing Group Co. Ltd. Vs Vinod Kumar And Ors.

Intellectual Property Appellate Board · (2020) 07 IPAB CK 0006

Trade Marks Act, 1999 — Section 11Trade Marks Rules, 2002 — Rule 33, 37(2)

Tribunals and Commissions18 Jun 2020Allowed

Cavium Llc Vs Registrar Of Trademarks

Intellectual Property Appellate Board · (2020) 06 IPAB CK 0010

Trade Marks Act, 1999 — Section 9(1)(a), 9(1)(b), 11(1), 91

Tribunals and Commissions18 Jun 2020Allowed

Yonex Kabushiki Kaisha Vs Registrar Of Trademarks

Intellectual Property Appellate Board · (2020) 06 IPAB CK 0009

Trade Marks Act, 1999 — Section 2(1)(zg), 11(6), 11(7), 11(9)Trade Marks Rules, 2002 — Rule 124, 124(1)

Tribunals and Commissions18 Jun 2020Dismissed

Sun Pharma Laboratories Limited And Ors. Vs Agila Specialties Private Limited And Ors.

Intellectual Property Appellate Board · (2020) 06 IPAB CK 0008

Trade Marks Act, 1999 — Section 9, 9(1), 11, 11(1), 17(2), 18, 28, 29(1), 32, 57

Tribunals and Commissions18 Jun 2020Allowed

Population Health Services (India) Vs Registrar Of Trademarks

Intellectual Property Appellate Board · (2020) 06 IPAB CK 0007

Trade Marks Act, 1999 — Section 9, 9(1), 11, 11(1), 11(4), 19, 91

Tribunals and Commissions18 Jun 2020Allowed

Iesse-Schuh Gmbh Vs Registrar Of Trademarks

Intellectual Property Appellate Board · (2020) 06 IPAB CK 0006

Trade Marks Act, 1999 — Section 11Trade Marks Rules, 2017 — Rule 36(1)

Tribunals and Commissions18 Jun 2020Allowed

Graduation Management Admission Council Vs Registrar Of Trademarks

Intellectual Property Appellate Board · (2020) 06 IPAB CK 0005

Trade Marks Act, 1999 — Section 91

Tribunals and Commissions18 Jun 2020Dispose Of

Pioneer Eletronic Corporation Vs Suse Electronics And Ors.

Intellectual Property Appellate Board · (2020) 06 IPAB CK 0004

Trade Marks Act, 1999 — Section 21(1), 21(2), 21(4), 131Trade Marks Rules, 2002 — Rule 50, 50(1), 51, 51(1)

Tribunals and Commissions18 Jun 2020Allowed

Vans Inc. Usa Vs Fateh Chand Bhansali And Ors.

Intellectual Property Appellate Board · (2020) 06 IPAB CK 0003

Trade Marks Act, 1999 — Section 19, 47, 57, 125

Tribunals and Commissions18 Jun 2020Allowed

Tribute Portfolio Ip Llc Vs Registrar Of Trademark, New Delhi

Intellectual Property Appellate Board · (2020) 06 IPAB CK 0002

Trade Marks Act, 1999 — Section 9, 9(1), 11, 11(1), 17, 18(5), 91

Tribunals and Commissions18 Jun 2020Allowed

Tribute Portfolio Ip Llc Vs Registrar Of Trademarks

Intellectual Property Appellate Board · (2020) 06 IPAB CK 0001

Trade Marks Act, 1999 — Section 9, 9(1), 11, 18(5), 91

Tribunals and Commissions19 Jan 2020Allowed

Dotcom Retail Limited Of Vs Rna Intellectual Property Limited

Intellectual Property Appellate Board · (2020) 01 IPAB CK 0001

Trade Marks Act, 1999 — Section 9(2), 11, 18, 47, 47(1)(a), 47(1)(b), 57, 57(2)

Tribunals and Commissions30 Nov 2018Partly Allowed

Nakshatra Distilleries & Breweries Ltd. Vs Radico Khaitan Limited And Ors.

Intellectual Property Appellate Board · (2019) 77 PTC 478 (IPAB)

Trade Marks Act, 1999 — Section 3(1)(c), 8, 9, 9(1), 9(1)(a), 9(1)(b), 9(1)(c), 9(1)(d), 9(1)€, 9(1)(h), 9(4), 9(5), 11, 17, 17(2), 17(2)(a), 18, 27, 28, 30(a), 30(2), 30(2)(a), 31, 32, 44, 46, 47, 47(1), 56, 69Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 23 Rule 3

Tribunals and Commissions18 Oct 2018

Sun Pharmaceutical Industries Limited Vs Pfizer Inc. And Ors.

Intellectual Property Appellate Board · (2018) 76 PTC 636 (IPAB)

Trade Marks Act, 199 — Section 30(2)(e), 47, 57, 124, 124(1), 124(3), 124(1)(b)(ii), 124(1)(b)(i)

Tribunals and Commissions18 Oct 2018

Sahil Kohli Vs Registrar Of Trade Mark And Ors.

Intellectual Property Appellate Board · (2019) 77 PTC 352 (IPAB)

Trade Marks Act, 1999 — Section 2(s), 21, 21(1), 21(3), 21(4), 21(5), 57, 127, 128, 129, 131, 131(1), 157Land Acquisition Act, 1894 — Section 11ARight To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)

Tribunals and Commissions08 Oct 2018Allowed

L'oreal Vs Sarvodaya Overseas Pvt. Ltd. And Ors.

Intellectual Property Appellate Board · (2018) 76 PTC 556 (IPAB)

Trade Marks Act, 1999 — Section 2(1)(zg), 9, 11, 12, 12(3), 18, 47, 57, 125

Tribunals and Commissions08 Oct 2018

Harry's Holdings Ltd. Vs Subhash Goel And Ors.

Intellectual Property Appellate Board · (2018) 76 PTC 625 (IPAB)

Trade Marks Act, 1999 — Section 9(2)(a), 11(1), 11(2), 11(3), 11(10), 18(1), 46, 47, 47(3), 57, 57(2), 125