Tribunals and Commissions31 Dec 2020
M/S. The Lovesac Company Vs Avneet Kaur
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0024
Trademark Act, 1999 — Section 11, 11(10)(ii), 47, 57, 57(1)(2), 58, 125
COURT ARCHIVE
Intellectual Property Appellate Board judgments
1,150 judgments · page 3 of 58
Tribunals and Commissions31 Dec 2020Allowed
S.P.C.M. , S.A Vs Controller General Of Patents
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0017
Patents Act, 1970 — Section 2 [1(j)], 11A, 15, 117A
Tribunals and Commissions31 Dec 2020Allowed
Dr. Degapudi Janardhana Reddy Vs Controller Of Patents And Designs
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0016
Patents Act, 1970 — Section 2(1)(l), 2(1)(j), 13(1)(a), 15, 57, 59, 117A
Tribunals and Commissions31 Dec 2020Allowed
University Of British Columbia Vs Controller Of Patents
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0014
Patents Act, 1970 — Section 3(c), 3(i), 15, 57, 59, 117A
Tribunals and Commissions30 Dec 2020Allowed
M/S. Hirusha Cosmetics Pvt. Ltd. Vs N. Sumesh
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0039
Copyright Act, 1957 — Section 45(1), 50, 61Code Of Civil Procedure, 1908 — Order 1 Rule 9Copyright Rules, 1958 — Rule 16
Tribunals and Commissions30 Dec 2020Allowed
A. Manickavel, Trading As Vs P. Goverdanamma, Trading As
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0038
Tribunals and Commissions30 Dec 2020Allowed
M/S. N. Ranga Rao & Sons Vs M/S. Divya Incense India Pvt. Ltd.
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0037
Copyright Act, 1957 — Section 50
Tribunals and Commissions30 Dec 2020Allowed
Bell Metal Industrial Cov Ltd. 947-21 Vs Radhe Shyam Surekha
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0036
Trade Marks Act, 1999 — Section 2(1)(zg), 11, 11(3), 11(10), 18, 18(1), 32, 47, 47(1), 47(1)(a), 47(1)(b), 57, 57(2)
Tribunals and Commissions30 Dec 2020Allowed
Sun Pharmaceuticals Ltd Vs Macleods Pharmaceuticals Limited 304-3101
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0034
Trade Marks Act, 1999 — Section 8(a), 11(1), 11(2), 11(3), 29(1), 29(2), 34, 57Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
Tribunals and Commissions30 Dec 2020
Ampm Fashions Private Limited Vs Ampm Designs
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0033
Trade Marks Act, 1999 — Section 11, 57Trade Marks Rules, 2017 — Rule 33
Tribunals and Commissions30 Dec 2020
Hewlett-Packard Development Company, L.P. Vs Ronak Bharat Shah
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0030
Trade Marks Act, 1999 — Section 32, 47, 47(1)(a), 57, 57(2)
Tribunals and Commissions30 Dec 2020
Mahesh Gupta Vs Dilip Kumar Shukla
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0023
Trademark Act, 1999 — Section 9(1)(a), 11(1)(a), 47, 57, 125
Tribunals and Commissions30 Dec 2020
M/S. F.K. Bearing Group Co. Ltd. Vs Vinod Kumar
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0021
Indian Copyright Act, 1957 — Section 40Trade Marks Act, 1999 — Section 2(1)(h), 9, 9(2)(a), 11, 11(1) (a), 11(3)(a), 18 (4), 30 (1)(a), 30(1)(b), 57(2), 57(4)Trade Marks Rules, 2017 — Rule 33, 37
Tribunals and Commissions29 Dec 2020Allowed
Ucb Pharma Gmbh Vs Controller General Of Patents, Designs & Trademarks
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0019
Patents Act, 1970 — Section 2(1)(j), 3d, 3(e), 15, 117A
Tribunals and Commissions29 Dec 2020Allowed
Mr. Tony Mon George Vs Assistant Controller Of Patents And Designs
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0018
Patents Act, 1970 — Section 2(1)(ja), 3d, 3(e), 8.2, 10(4), 10(5), 15, 117A
Tribunals and Commissions29 Dec 2020Allowed
Evonik Rohm Gmbh Vs Assistant Controller Of Patents And Designs
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0015
Patents Act, 1970 — Section 2(1)(j), 10(4), 10(4)(c), 10(5), 15, 117A
Tribunals and Commissions29 Dec 2020
Anaghaya Million Pharma Llp Vs Nippon Soda Co. Ltd.,
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0013
Patents Act, 1970 — Section 2(t), 2(1)(t), 11A, 20, 25, 25(1), 25(2), 27, 43, 43(1)(a), 64, 117DNew Drugs And Clinical Trials Rules, 2019 — Rule 55, 55(3), 59, 60, 64(4)
Tribunals and Commissions24 Dec 2020Allowed
Apex Europe B.V. Vs Registrar Of Trade Marks
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0027
Trade Marks Act, 1999 — Section 11(a), 11(b), 12, 18
Tribunals and Commissions24 Dec 2020
M/S. Jss Ventures Vs Mr.Kunwarpreet Singh Juneja
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0012
Trademark Act, 1999 — Section 11(10)(ii), 47, 57
Tribunals and Commissions24 Dec 2020Allowed
4sc Ag Fraunhoferstrasse 22 Vs Controller Of Patents
Intellectual Property Appellate Board · (2020) 12 IPAB CK 0009
Indian Patents Act, 1970 — Section 15, 21(1), 39(1), 117A, 135, 135(3)Patents Rules, 2003 — Rule 57, 137