COURT ARCHIVE

Intellectual Property Appellate Board judgments

1,150 judgments · page 2 of 58

Tribunals and Commissions29 Jan 2021Allowed

Family Enterprises Pvt. Limited. Vs Deputy Registrar Of Trade Marks

Intellectual Property Appellate Board · (2021) 01 IPAB CK 0010

Trademark Act, 1999 — Section 5, 9, 11, 18, 18(5)Trademark Rules, 2017 — Rule 9, 18, 33, 36

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Tribunals and Commissions25 Jan 2021Allowed

Willowood Chemicals Private Limited Vs Assistant Controller Of Patents & Designs

Intellectual Property Appellate Board · (2021) 01 IPAB CK 0009

Indian Patents Act, 1970 — Section 2(1)(j)(a), 2(1)(j), 3(e), 15, 117A

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Tribunals and Commissions25 Jan 2021Allowed

Dow Agrosciences Llc Vs Controller Of Patents And Designs

Intellectual Property Appellate Board · (2021) 01 IPAB CK 0007

Indian Patents Act, 1970 — Section 15, 117A

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Tribunals and Commissions21 Jan 2021Allowed

M/S. Arm Limited Vs Registrar Of Trade Marks

Intellectual Property Appellate Board · (2021) 01 IPAB CK 0018

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Tribunals and Commissions21 Jan 2021Allowed

Cathay Pacific Airways Limited Vs Registrar Of Trade Marks

Intellectual Property Appellate Board · (2021) 01 IPAB CK 0017

Trade Marks Act, 1999 — Section 11, 12, 91

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Tribunals and Commissions21 Jan 2021Allowed

Thinkworks Pvt Ltd Vs Registrar Of Trade Marks

Intellectual Property Appellate Board · (2021) 01 IPAB CK 0016

Trade Marks Act, 1999 — Section 2(l)(zg), 9, 11, 16, 18(5)

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Tribunals and Commissions21 Jan 2021Allowed

Netafim Ltd. Vs Jain Irrigation Systems Limited

Intellectual Property Appellate Board · (2021) 01 IPAB CK 0015

Trade Marks Act, 1999 — Section 2(2), 33

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Tribunals and Commissions19 Jan 2021

C. Krishniah Chetty & Sons Pvt. Ltd. Vs Deepali Co. Private Limited

Intellectual Property Appellate Board · (2021) 01 IPAB CK 0019

Trade Marks Act, 1999 — Section 35, 47, 57Arbitration And Conciliation Act, 1996 — Section 9Companies Act of 2013 — Section 166

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Tribunals and Commissions18 Jan 2021Dismissed

Torrent Pharmaceuticals Ltd. Vs Novartis Ag

Intellectual Property Appellate Board · (2021) 01 IPAB CK 0021

Patent Act, 1970 — Section 64

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Tribunals and Commissions18 Jan 2021Allowed

Oncotherapy Science, Inc. Vs Assistant Controller Of Patents And Designs

Intellectual Property Appellate Board · (2021) 01 IPAB CK 0008

Indian Patents Act, 1970 — Section 3, 3(d), 10(4)(c), 15, 117A

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Tribunals and Commissions18 Jan 2021Allowed

United States Gypsum Company Vs Assistant Controller Of Patents And Designs

Intellectual Property Appellate Board · (2021) 01 IPAB CK 0006

Indian Patents Act, 1970 — Section 15, 57, 57(6), 59, 59(1), 117A

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Tribunals and Commissions12 Jan 2021Allowed

M/S Bombay Sewing Machine Co. Vs Waman

Intellectual Property Appellate Board · (2021) 01 IPAB CK 0020

Trade Marks Act, 1999 — Section 11, 18, 32, 47, 47(1)(a), 47(1)(b), 57, 57(2), 109Trade Marks Rules, 2002 — Rule 37

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Tribunals and Commissions12 Jan 2021Allowed

Evergood Blenders Private Limited Vs Registrar Of Trade Marks

Intellectual Property Appellate Board · (2021) 01 IPAB CK 0014

Trade Marks Act, 1999 — Section 9, 11, 11(a), 11(b), 11(l)(b), 11(2)(a), 12, 91

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Tribunals and Commissions12 Jan 2021Allowed

Retail Royalty Company Vs Registrar Of Trade Marks

Intellectual Property Appellate Board · (2021) 01 IPAB CK 0005

Trade Marks Act, 1999 — Section 9, 9(1)(a), 11, 12, 18, 18(5), 91Trade Marks Rules, 2017 — Rule 36

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Tribunals and Commissions12 Jan 2021Allowed

Mohd. Ishtiyaque Qureshi Vs Registrar Of Trade Marks

Intellectual Property Appellate Board · (2021) 01 IPAB CK 0004

Trade Marks Act, 1999 — Section 5, 9, 11, 18, 18(5), 91Trade Marks Rules, 2017 — Rule 36

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Tribunals and Commissions11 Jan 2021Allowed

Asthristis Relied Plus Ltd. Vs Controller Of Patents And Designs

Intellectual Property Appellate Board · (2021) 01 IPAB CK 0003

Patents Act, 1970 — Section 2(1)(j), 2(1)(ja), 3, 3(c), 3(e), 3(j), 3(i), 3(j), 3(p), 13(1)(a), 15, 117A

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Tribunals and Commissions08 Jan 2021Allowed

Wisig Networks Private Limited Vs Controller General Of Patents, Design

Intellectual Property Appellate Board · (2021) 01 IPAB CK 0002

Patents Act, 1970 — Section 2(1)(ja), 15, 59, 117A

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Tribunals and Commissions07 Jan 2021Allowed

Lg Chem Ltd Vs Controller General Of Patents & Designs

Intellectual Property Appellate Board · (2021) 01 IPAB CK 0001

Patents Act, 1970 — Section 2(1)(ja), 3(e), 3(f), 15, 117A

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Tribunals and Commissions31 Dec 2020

Gemini Edibles And Fats India Pvt. Ltd Vs L V Bhavani Sankar

Intellectual Property Appellate Board · (2020) 12 IPAB CK 0031

Trade Marks Act, 1999 — Section 9, 11, 9(2)(a), 11, 11(a), 11(1), 11(3), 11(10), 17, 18, 32, 47, 57, 57(2), 109, 124, 125

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Tribunals and Commissions31 Dec 2020Allowed

Cape Union Mart International Pty Limited Vs Registrar Of Trade Marks

Intellectual Property Appellate Board · (2020) 12 IPAB CK 0025

Trademark Act, 1999 — Section 5, 11, 12, 18, 18(5), 91Trade Marks Rules 2017 — Rule 36

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