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Intellectual Property Appellate Board judgments, 2004

112 judgments · page 4 of 6

Tribunals and Commissions04 Aug 2004Dismissed

P. Kamala Devi Chordia Vs P. Ganeshan And Ors.

Intellectual Property Appellate Board · (2004) 29 PTC 578 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 11, 11(a), 2(2)(b), 2, 32, 32(a), 45, 46, 46(1)(b), 47, 54(1), 54(2), 56, 107, 108Trade Marks Act, 1999 — Section 100
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Tribunals and Commissions03 Aug 2004Dismissed

Jacques Jaunet S.A. Vs New Man And Ors.

Intellectual Property Appellate Board · (2004) 29 PTC 594 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 11(a), 12(1)Trade Marks Act, 1999 — Section 100Code Of Civil Procedure, 1908 — Order 23 Rule 3
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Tribunals and Commissions03 Aug 2004Dismissed

Newman Vs Jacques Jaunet S.A. And Ors.

Intellectual Property Appellate Board · (2004) 29 PTC 639 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 11(e), 12(1), 18(1)Trade Marks Act, 1999 — Section 100
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Tribunals and Commissions07 Jul 2004Allowed

Latha C. Mohan Vs Cavinkare Pvt. Ltd. And Anr.

Intellectual Property Appellate Board · (2004) 29 PTC 340 (IPAB)

Trade And Merchandise Marks Act, 1958 — Section 9, 11, 12, 18(1), 26(1), 46, 46(1)(b), 46(3), 56, 68, 108Trade Marks Act, 1999 — Section 100
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