Tribunals and Commissions08 Sept 2004Dismissed
Voltas Limited Vs Waltex India And Anr.
Intellectual Property Appellate Board · (2005) 31 PTC 719 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 11(a), 12(1)Trade Marks Act, 1999 — Section 100
COURT ARCHIVE
Intellectual Property Appellate Board judgments, 2004
112 judgments · page 3 of 6
Tribunals and Commissions08 Sept 2004
Vimal Mills (India) Vs Harish Textile Mills And Anr.
Intellectual Property Appellate Board · (2005) 31 PTC 715 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 30, 31, 46, 47, 56, 56(1), 107, 107(1), 108, 115Trade Marks Act, 1999 — Section 100
Tribunals and Commissions08 Sept 2004Dismissed
Ram Gopal Soap Factory Vs Godrej Soaps Ltd. And Ors.
Intellectual Property Appellate Board · (2006) 32 PTC 847 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 11(a), 12(1), 12(3), 18(1), 18(4)
Tribunals and Commissions03 Sept 2004Dismissed
Smithkline And French Laboratories Ltd. Vs Eros Pharma (P) Ltd.
Intellectual Property Appellate Board · (2004) 29 PTC 482 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 10, 11(a), 11(e), 30(1), 46, 56, 107, 108Trade Marks Act, 1999 — Section 100Trade And Merchandise Marks Rules, 1959 — Rule 24(1)
Tribunals and Commissions03 Sept 2004Dismissed
S.V. Sivalinga Nadar And Sons Vs Joint Registrar Of Trade Marks And Ors.
Intellectual Property Appellate Board · (2004) 29 PTC 660 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 12(1), 12(3), 18, 19, 20Trade Marks Act, 1999 — Section 100
Tribunals and Commissions02 Sept 2004Dismissed
Bata India Limited Vs Deputy Registrar Of Trade Marks And Ors.
Intellectual Property Appellate Board · (2004) 29 PTC 468 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 11(e), 12(1), 18(1)Trade Marks Act, 1999 — Section 100
Tribunals and Commissions02 Sept 2004
Prashant Sharma Vs Assistant Registrar Of Trade Marks And Anr.
Intellectual Property Appellate Board · (2004) 29 PTC 742 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 3Trade Marks Act, 1999 — Section 3(b), 83, 100, 159, 159(1)
Tribunals and Commissions02 Sept 2004Dismissed
Hanuman Mal Choradia Vs F.W. Woolworth Co. And Anr.
Intellectual Property Appellate Board · (2004) 29 PTC 477 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 2(1)(v), 9, 9(2), 9(1)(a), 9(1)(d), 11, 18, 18(1), 18(4)Trade Marks Act, 1999 — Section 100
Tribunals and Commissions31 Aug 2004
R.K. Cable Company Vs Registrar Of Trade Marks And Anr.
Intellectual Property Appellate Board · (2004) 29 PTC 504 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 12(1), 12(3), 18, 21, 21(1), 21(4)Trade Marks Act, 1999 — Section 100, 101Trade And Merchandise Marks Rules, 1959 — Rule 53(2), 54, 106
Tribunals and Commissions27 Aug 2004Dismissed
Usha Rani Vs Registrar Of Trade Marks And Anr.
Intellectual Property Appellate Board · (2004) 29 PTC 647 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 11(b), 11(e), 12(1), 12(3), 18(1)Trade Marks Act, 1999 — Section 100
Tribunals and Commissions27 Aug 2004Dismissed
Nutrine Confectionery Co. Ltd. Vs Ayyan Fireworks Factory Pvt. Ltd. And Anr.
Intellectual Property Appellate Board · (2004) 29 PTC 620 (IPAB)
General Clauses Act, 1897 — Section 6Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 11(b), 11(e), 12(1), 18(1), 18(4), 47, 122, 135Trade Marks Act, 1999 — Section 1, 1(3), 100, 159, 159(4)
Tribunals and Commissions27 Aug 2004Dismissed
Societe Des Produits Vs V.M. Confectionery Limited And Ors.
Intellectual Property Appellate Board · (2004) 29 PTC 508 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 12(1)Trade Marks Act, 1999 — Section 100Trade And Merchandise Marks Rules, 1959 — Rule 53, 54, 59
Tribunals and Commissions27 Aug 2004Dismissed
Sylvania Laxman Limited Vs B.L. And Sons And Anr.
Intellectual Property Appellate Board · (2004) 29 PTC 499 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 46, 56, 107
Tribunals and Commissions27 Aug 2004Dismissed
I.K. Sons Vs Prakash Brassware Industries And Anr.
Intellectual Property Appellate Board · (2004) 29 PTC 493 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 11(b), 11(c), 12, 12(1), 12(3), 18(1)
Tribunals and Commissions27 Aug 2004Dismissed
Atlas Cycle Industries Limited Vs Ralson (India) Limited And Anr.
Intellectual Property Appellate Board · (2004) 29 PTC 464 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 11(a), 11(e), 12, 12(1), 18(1)Trade Marks Act, 1999 — Section 100
Tribunals and Commissions27 Aug 2004Dismissed
Solvay And Cie Vs Mexin Medicaments Private Limited And Ors.
Intellectual Property Appellate Board · (2004) 29 PTC 654 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 9, 11(a), 11(e), 18(1)Trade Marks Act, 1999 — Section 100
Tribunals and Commissions27 Aug 2004Allowed
S.K. Patel Vs Deputy Registrar Of Trade Marks And Ors.
Intellectual Property Appellate Board · (2004) 29 PTC 634 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 9, 11, 11(a), 11(b), 12(1), 12(3), 18(1), 18(4)Trade Marks Act, 1999 — Section 100
Tribunals and Commissions06 Aug 2004Allowed
Flower Tobacco Company Vs Registrar Of Trade Marks And Anr.
Intellectual Property Appellate Board · (2004) 29 PTC 474 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 11(a), 11(e), 12(1), 12(2), 18(1), 18(4)Trade Marks Act, 1999 — Section 100
Tribunals and Commissions06 Aug 2004Dismissed
P. Doraisamy Gounder Eswaramurthy And Ors. Vs B. Mohamed Yousuff And Ors.
Intellectual Property Appellate Board · (2004) 29 PTC 730 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 9, 11, 11(1), 12, 12(1), 18(1)Trade Marks Act, 1999 — Section 18, 20, 22
Tribunals and Commissions06 Aug 2004
B. Mohamed Yousuff Vs P. Doraisamy Gounder And Ors.
Intellectual Property Appellate Board · (2004) 29 PTC 643 (IPAB)
Trade And Merchandise Marks Act, 1958 — Section 9, 11, 12, 12(2), 12(3), 18(1)