Tribunals and Commissions12 Oct 2022Disposed Of
Bank of Baroda Vs Smt. Namita Gupta and Ors
Debts Recovery Appellate Tribunal · (2022) 10 DRAT CK 0016
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2022
222 judgments · page 4 of 12
Tribunals and Commissions12 Oct 2022Dismissed
State Bank of India Vs M/s. Aban Holdings PTE. Ltd
Debts Recovery Appellate Tribunal · (2022) 10 DRAT CK 0008
Code of Civil Procedure, 1908 — Order 38 Rule 5Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19(3A), 19(13)(A)
Tribunals and Commissions10 Oct 2022Disposed Of
Shri. Vishnukumar S/o Rambilas Modi Vs State Bank of India
Debts Recovery Appellate Tribunal · (2022) 10 DRAT CK 0004
Code of Civil Procedure, 1908 — Section 148Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18(1)Recovery of Debts Due to Bank and Financial Institution Act, 1993 — Section 19(25)
Tribunals and Commissions10 Oct 2022Disposed Of
Authorised Officer, IDBI Bank Limited Vs M/s Auto Maritech Private Ltd
Debts Recovery Appellate Tribunal · (2022) 10 DRAT CK 0003
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4), 18
Tribunals and Commissions10 Oct 2022Dismissed
IDBI Bank Limited Vs M/s Sabari Supermarkets Private Limited
Debts Recovery Appellate Tribunal · (2022) 10 DRAT CK 0002
Constitution of India, 1950 — Article 226Recovery of Debts Due to Bank and Financial Institution Act, 1993 — Section 20
Tribunals and Commissions30 Sept 2022Allowed
Indian Bank Vs Shaila Motors Private Limited Others
Debts Recovery Appellate Tribunal · (2022) 09 DRAT CK 0052
Code of Civil Procedure, 1908 — Order 20 Rules 4, Order 20 Rules 5Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 17(1)Security Interest (Enforcement) Rules, 2002 — Rule 8(5), 8(6), 8(7), 9(1)
Tribunals and Commissions29 Sept 2022Disposed Of
Yogesh Kumar Twiari & Anr. Vs UCO Bank & Ors
Debts Recovery Appellate Tribunal · (2022) 09 DRAT CK 0015
Tribunals and Commissions28 Sept 2022Dismissed
Ranjit B Parekh S/O Deceased Babubhai D. Parekh Vs Rajkot Nagrik Sahkari Bank Ltd
Debts Recovery Appellate Tribunal · (2022) 09 DRAT CK 0028
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4), 17(1), 18(1)
Tribunals and Commissions27 Sept 2022Dismissed
M/S. Sahdev Brothers Vs State Bank of India
Debts Recovery Appellate Tribunal · (2022) 09 DRAT CK 0026
Code of Civil Procedure, 1908 — Section 24Recovery of Debts Due to Bank and Financial Institution Act, 1993 — Section 25, 26, 27, 28, 29, 30, 30A
Tribunals and Commissions27 Sept 2022Dismissed
M/S. Preet Trading Co Vs ICICI Home Finance Company Ltd
Debts Recovery Appellate Tribunal · (2022) 09 DRAT CK 0025
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 17Transfer of Property Act 1882 — Section 58
Tribunals and Commissions27 Sept 2022Dismissed
M/S. Durga Jewellers Vs State Bank of India
Debts Recovery Appellate Tribunal · (2022) 09 DRAT CK 0024
Code of Civil Procedure, 1908 — Section 24Recovery of Debts Due to Bank and Financial Institution Act, 1993 — Section 25, 26, 27, 28, 29, 30, 30A
Tribunals and Commissions26 Sept 2022Disposed Of
Md. Akbar Ali Khan Vs Punjab National Bank
Debts Recovery Appellate Tribunal · (2022) 09 DRAT CK 0053
Tribunals and Commissions23 Sept 2022Allowed
Union Bank of India Vs M/s. Chitiz Metals & Minerals Trading Private Limited
Debts Recovery Appellate Tribunal · (2022) 09 DRAT CK 0055
Security Interest (Enforcement) Rules, 2002 — Rule 8(6), 9(3)Debts Recovery Procedure Rules, 1993 12(11)
Tribunals and Commissions23 Sept 2022Dismissed
Jaysree Paul Vs Union Bank Of India
Debts Recovery Appellate Tribunal · (2022) 09 DRAT CK 0054
Tribunals and Commissions23 Sept 2022Allowed
Smt. Nanda W/o Deshpal Gaware Vs Authorized Officer, UCO Bank & Anr
Debts Recovery Appellate Tribunal · (2022) 09 DRAT CK 0036
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 18(1)
Tribunals and Commissions23 Sept 2022Disposed Of
M/s. Dharmanandan Textiles & Ors Vs Authorized Officer, Indiabulls Housing Finance Ltd
Debts Recovery Appellate Tribunal · (2022) 09 DRAT CK 0035
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 18(1)
Tribunals and Commissions23 Sept 2022
Pratik Kachru Repale & Ors Vs State Bank Of India & Anr
Debts Recovery Appellate Tribunal · (2022) 09 DRAT CK 0034
Tribunals and Commissions23 Sept 2022Disposed Of
M/s. Venkatesh Alied Solution Co Vs Authorized Officer, Bank of India & Ors
Debts Recovery Appellate Tribunal · (2022) 09 DRAT CK 0033
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17, 18, 18(1)
Tribunals and Commissions23 Sept 2022Disposed Of
Dilip Damodar Patil & Ors Vs Hinduja Leyland Finance Ltd
Debts Recovery Appellate Tribunal · (2022) 09 DRAT CK 0032
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18(1)
Tribunals and Commissions23 Sept 2022
International Asset Reconstruction Company Pvt. Ltd Vs Best Deal Properties Pvt. Ltd
Debts Recovery Appellate Tribunal · (2022) 09 DRAT CK 0031