Tribunals and Commissions17 Mar 2022Disposed Of
Vikas Shingade Vs Arnravati Merchants Co-operative Bank Ltd. & 7 Ors
Debts Recovery Appellate Tribunal · (2022) 03 DRAT CK 0011
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2022
222 judgments · page 12 of 12
Tribunals and Commissions14 Mar 2022Allowed
M/s R. K. Traders & Anr Vs M/s ASREC (India) Limited And Others
Debts Recovery Appellate Tribunal · (2022) 03 DRAT CK 0014
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18