Tribunals and Commissions27 Apr 2022Dismissed
M/s. Pegasus Assets Reconstruction Pvt. Ltd Vs M/s. V. Hotels Ltd. (Formerly known as Tulip Hospitality Services Ltd.) & 8 Ors
Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0025
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2022
222 judgments · page 11 of 12
Tribunals and Commissions27 Apr 2022Dismissed
Narmada Cars Pvt. Ltd Vs Bank of Baroda & Ors
Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0024
Recovery Of Debts And Bankruptcy Act, 1993 — Section 19, 21
Tribunals and Commissions27 Apr 2022Dismissed
Bank of Baroda Vs Krishna Agarwal
Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0018
Tribunals and Commissions27 Apr 2022Dismissed
Bonthu Aruna Vs State Bank of India
Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0017
Limitation Act, 1963 — Section 5
Tribunals and Commissions25 Apr 2022Disposed Of
Authorized Officer, Akola Janata Commercial Co operative Bank Ltd Vs M/s. Chintamani Cotex & Ors
Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0022
Tribunals and Commissions21 Apr 2022Dismissed
M/s. S. K. Timber, Through its proprietor, Shri. Ajay S/o Subhashchandra Mehta & Anr Vs Canara Bank, Through its Authorized Officer, Nagpur
Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0015
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 18
Tribunals and Commissions20 Apr 2022Dismissed
Union Bank of India Vs M/s. Chittaranjan Multipurpose Heemghar Private Limited
Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0013
Tribunals and Commissions20 Apr 2022Dismissed
State Bank Of India And Others Vs Giridhari Sahoo
Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0011
Limitation Act, 1963 — Section 5, 14Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 17(6)
Tribunals and Commissions19 Apr 2022Dismissed
M/s. Pegasus Assets Reconstruction Private Limited Vs M/s. Sparktech Engineering & Construction Company & 5 Others
Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0014
Tribunals and Commissions18 Apr 2022Disposed Of
M/s. Kayjee Engineers & 4 Others Vs City Union Bank Limited
Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0008
Tribunals and Commissions18 Apr 2022Disposed Of
UCO Bank Vs M/s. Black Diamonds Petro Products Private Limited & 2 Others
Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0007
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17(5), 17(6)
Tribunals and Commissions06 Apr 2022Dismissed
Samar De & Another Vs Punjab National Bank
Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0001
Tribunals and Commissions05 Apr 2022Disposed Of
Sanmitra Sahakari Bank Ltd Vs Saluja Jaspreetsingh Paramjeetsingh & Ors
Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0010
Tribunals and Commissions30 Mar 2022Dismissed
Sanjay Kumar Agarwal Vs ICICI Bank Limited & Another
Debts Recovery Appellate Tribunal · (2022) 03 DRAT CK 0008
Tribunals and Commissions29 Mar 2022Disposed Of
UCO Bank Vs M/s. Black Diamonds Petro Products Pvt. Ltd. & others
Debts Recovery Appellate Tribunal · (2022) 03 DRAT CK 0010
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17(5), 17(6)
Tribunals and Commissions23 Mar 2022
Chief Manager & A.O., Andhra Bank Vs M/s. Sri Venkata Sai Poultries & Others
Debts Recovery Appellate Tribunal · (2022) 03 DRAT CK 0004
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4)
Tribunals and Commissions22 Mar 2022Allowed
Mr. Pandiyan Nallakannu Naidu & Anr Vs Authorized Officer, Punjab National Bank
Debts Recovery Appellate Tribunal · (2022) 03 DRAT CK 0013
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 18
Tribunals and Commissions22 Mar 2022Allowed
Kotak Mahindra Bank Ltd Vs Daljit Singh Tirath Singh Gurudatta & 6 Ors
Debts Recovery Appellate Tribunal · (2022) 03 DRAT CK 0012
Negotiable Instruments Act, 1881 — Section 138Commercial Courts Act, 2015 — Section 12AArbitration and Conciliation Act, 1996 — Section 23(4), 29A
Tribunals and Commissions22 Mar 2022Disposed Of
Satyavani Homes JV Vs Bank of Maharashtra & 8 Others
Debts Recovery Appellate Tribunal · (2022) 03 DRAT CK 0003
Tribunals and Commissions22 Mar 2022Dismissed
Satyavani Homes JV Vs Bank of Maharashtra & 5 Others
Debts Recovery Appellate Tribunal · (2022) 03 DRAT CK 0001