Tribunals and Commissions27 Sept 2019Allowed
Sanjaya Yadav Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0038
COURT ARCHIVE
Armed Forces Tribunal judgments, 2019
252 judgments · page 9 of 13
Tribunals and Commissions27 Sept 2019Allowed
Heera Lal Verma Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0037
Tribunals and Commissions27 Sept 2019Allowed
Maj Mohana Dasan P Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0036
Tribunals and Commissions27 Sept 2019Allowed
Amit Kumar Jha Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0035
Tribunals and Commissions27 Sept 2019Disposed Of
Darvinder Ambardar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0023
Tribunals and Commissions27 Sept 2019Disposed Of
V Santharam Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0021
Tribunals and Commissions26 Sept 2019
Sharma Roshan Lal Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0041
Tribunals and Commissions26 Sept 2019Disposed Of
Devendra Kr Jangir Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0040
Tribunals and Commissions26 Sept 2019Disposed Of
Gopal Prasad Sah Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0031
Tribunals and Commissions25 Sept 2019Allowed
Vinod Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0042
Tribunals and Commissions25 Sept 2019Disposed Of
S. Sajan Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0033
Tribunals and Commissions24 Sept 2019Disposed Of
Muthusamy Selvaraju Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0028
Tribunals and Commissions24 Sept 2019Disposed Of
Sajit Bal Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0025
Tribunals and Commissions24 Sept 2019Disposed Of
Jagadeendra Nathan Nair Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0022
Tribunals and Commissions23 Sept 2019
Uday Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0048
Tribunals and Commissions21 Sept 2019Allowed
Suryakant Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0032
Tribunals and Commissions20 Sept 2019Disposed Of
Son Pal Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0027
Tribunals and Commissions20 Sept 2019Dismissed
Attar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0012
Tribunals and Commissions19 Sept 2019Disposed Of
Gopi Chand Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0029
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Sept 2019Disposed Of
Sournen Bharati Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0020