Tribunals and Commissions01 Oct 2019Allowed
Rarn Vir Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0019
COURT ARCHIVE
Armed Forces Tribunal judgments, 2019
252 judgments · page 8 of 13
Tribunals and Commissions01 Oct 2019Allowed
Sharma S.S Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0018
Pension Regulations For The Army, 1961 — Regulation 173
Tribunals and Commissions01 Oct 2019Allowed
Hari Shankar Chaudhary Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0017
Tribunals and Commissions01 Oct 2019Allowed
Ramakant Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0016
Tribunals and Commissions01 Oct 2019Allowed
Badri Lal Gujar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0015
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions01 Oct 2019Allowed
Ramesh Chandra Misra Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0014
Tribunals and Commissions01 Oct 2019Allowed
R.K. Tayagi Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0013
Tribunals and Commissions01 Oct 2019Allowed
Sunil Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0012
Tribunals and Commissions01 Oct 2019Allowed
Pilli Sivaiah Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0011
Tribunals and Commissions01 Oct 2019Allowed
Bhajan Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0010
Tribunals and Commissions01 Oct 2019Allowed
Murli Dhar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0009
Tribunals and Commissions01 Oct 2019Allowed
Yogendra Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0008
Tribunals and Commissions01 Oct 2019Allowed
Kapll Kumar Gahlot Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0007
Tribunals and Commissions01 Oct 2019Allowed
Kuldep Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0006
Tribunals and Commissions01 Oct 2019Allowed
Sangeetha Damodar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0005
Tribunals and Commissions01 Oct 2019Allowed
Pronob Ganguly Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0003
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions01 Oct 2019Allowed
Preet Singh Mallhi Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0002
Tribunals and Commissions01 Oct 2019Allowed
Daya Ram Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0001
Tribunals and Commissions30 Sept 2019Dismissed
Anil Kumar Gupta Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0024
Army Act, 1950 — Section 18, 26, 27, 45, 122, 122(1)(a), 122(1)(b), 122(1)(c), 164, 179, 180Indian Penal Code, 1860 — Section 69, 497Armed Forces Tribunal Act, 2007 — Section 3(xvii), 3(o), 3(o)(iv), 14, 15, 21
Tribunals and Commissions30 Sept 2019Dismissed
Gaurav Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 09 AFT CK 0019
Armed Forces Tribunal Act, 2007 — Section 22, 22(2)