Tribunals and Commissions06 Aug 2019Disposed Of
R.S. Kumaran Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0014
COURT ARCHIVE
Armed Forces Tribunal judgments, 2019
252 judgments · page 13 of 13
Tribunals and Commissions06 Aug 2019Disposed Of
Isham Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0013
Tribunals and Commissions06 Aug 2019Disposed Of
Manoj Kumar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0012
Tribunals and Commissions06 Aug 2019Disposed Of
Kina Biswal Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0011
Tribunals and Commissions06 Aug 2019Disposed Of
Dharam Pal Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0010
Tribunals and Commissions06 Aug 2019Disposed Of
Krishna Prasad Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0009
Tribunals and Commissions06 Aug 2019Disposed Of
Reji T V Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0007
Tribunals and Commissions06 Aug 2019Disposed Of
Ajay Kumar Dubey Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0006
Tribunals and Commissions01 Aug 2019Disposed Of
K K Prasad Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0005
Regulations For The Army, 2008 — Regulation 53
Tribunals and Commissions01 Aug 2019Disposed Of
Suresh Kumar Patel Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0004
Armed Forces Tribunal Act, 2007 — Section 3(o), 14
Tribunals and Commissions01 Aug 2019Disposed Of
Anil Kumar Malhotra Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0003
Tribunals and Commissions01 Aug 2019Disposed Of
Roopesh Neramballi Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0002