Tribunals and Commissions21 Aug 2019Disposed Of
Gorki Chandola Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0033
COURT ARCHIVE
Armed Forces Tribunal judgments, 2019
252 judgments · page 12 of 13
Tribunals and Commissions21 Aug 2019Allowed
Anand Kishor Ojha Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0029
Tribunals and Commissions21 Aug 2019Dismissed
Ashok Kumar Dubey Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0028
Tribunals and Commissions19 Aug 2019Disposed Of
S.S. Chhabra Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0045
Pension Regulations For The Army, 1961 — Regulation 173
Tribunals and Commissions19 Aug 2019Allowed
Anil Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0044
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions14 Aug 2019Disposed Of
Sanjay Thapa Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0046
Tribunals and Commissions09 Aug 2019Allowed
D S Yadav Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0008
Army Rules, 1954 — Rule 13(3)
Tribunals and Commissions06 Aug 2019Disposed Of
Sucha Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0027
Tribunals and Commissions06 Aug 2019Disposed Of
Avaya Charan Sahu Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0026
Tribunals and Commissions06 Aug 2019Disposed Of
A. Prem Swaroop Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0025
Tribunals and Commissions06 Aug 2019Disposed Of
Maman Singh Shekhawat Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0024
Tribunals and Commissions06 Aug 2019Disposed Of
Tarun Kumar Naga Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0023
Tribunals and Commissions06 Aug 2019Disposed Of
Santhosh Kumar S Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0022
Tribunals and Commissions06 Aug 2019Disposed Of
Abtar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0021
Tribunals and Commissions06 Aug 2019Disposed Of
Surender Bastawad Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0020
Tribunals and Commissions06 Aug 2019Disposed Of
Yerva Sankaraiah Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0019
Tribunals and Commissions06 Aug 2019Disposed Of
Pramod Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0018
Tribunals and Commissions06 Aug 2019Disposed Of
Soumya Prakash Pany Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0017
Tribunals and Commissions06 Aug 2019Disposed Of
Rajbeer Singh Bhadoria Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0016
Tribunals and Commissions06 Aug 2019Disposed Of
Sanjiv Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 08 AFT CK 0015