Tribunals and Commissions21 Nov 2019Allowed
Tapan Sinha Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0015
COURT ARCHIVE
Armed Forces Tribunal judgments, 2019
252 judgments · page 5 of 13
Tribunals and Commissions21 Nov 2019Dismissed
Mahendra Singh Gurjar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0008
Armed Forces Tribunal Act, 2007 — Section 14, 31(1)
Tribunals and Commissions21 Nov 2019Disposed Of
Chintamani Rout Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0004
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions20 Nov 2019Disposed Of
Ravi Bhate Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0027
Tribunals and Commissions19 Nov 2019Dismissed
Ranveer Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0033
Armed Forces Tribunal Act, 2007 — Section 14Pension Regulations For The Army, 1961 — Regulation 173
Tribunals and Commissions19 Nov 2019Allowed
Raj Jaswant Singh Sohal Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0019
Tribunals and Commissions19 Nov 2019Allowed
Joseph Madathakatti Sebastian Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0018
Tribunals and Commissions19 Nov 2019Allowed
Kuldeep Kumar Naithan Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0002
Pension Regulations For The Army, 2008 — Regulation 81
Tribunals and Commissions19 Nov 2019Dismissed
Kavita Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0001
Armed Forces Tribunal Act, 2007 — Section 14Pension Regulations For The Army, 2008 — Regulation 105(a)
Tribunals and Commissions18 Nov 2019Allowed
Til Prasad Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0003
Tribunals and Commissions13 Nov 2019Allowed
Sham Das D Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0034
Armed Forces Tribunal Act, 2007 — Section 14, 31Central Administrative Tribunals Act, 1985 — Section 14Army Rules, 1954 — Rule 147(A)
Tribunals and Commissions30 Oct 2019Allowed
Prakash Chander Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0057
Tribunals and Commissions30 Oct 2019Allowed
Kamath Katapadi Narayan Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0056
Tribunals and Commissions24 Oct 2019Allowed
Kailash Chander Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0069
Tribunals and Commissions24 Oct 2019Allowed
Jagat Mohan Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0055
Tribunals and Commissions24 Oct 2019Allowed
Mrinmoy Chatterjee Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0054
Tribunals and Commissions24 Oct 2019Allowed
H.S. Uppal Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0053
Tribunals and Commissions17 Oct 2019Allowed
Mukhtiar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0058
Tribunals and Commissions17 Oct 2019Allowed
Ramji Prasad Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0004
Tribunals and Commissions16 Oct 2019Disposed Of
P.K.Tikkoo Vs Union Of India And Others
Armed Forces Tribunal · (2019) 10 AFT CK 0067
Armed Forces Tribunal (Procedure) Rules, 2008 — Rule 18