Tribunals and Commissions06 Dec 2019Allowed
Gulumkar Laxman Dinkar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0034
COURT ARCHIVE
Armed Forces Tribunal judgments, 2019
252 judgments · page 3 of 13
Tribunals and Commissions06 Dec 2019Allowed
Liyakat Ali Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0016
Tribunals and Commissions05 Dec 2019Dismissed
Shiboo Yadav Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0031
Tribunals and Commissions05 Dec 2019Disposed Of
Basant Nandwana Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0030
Tribunals and Commissions04 Dec 2019Dismissed
Vinod Kumar Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0037
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 164(2)Army Rules, 1954 — Rule 107
Tribunals and Commissions04 Dec 2019Dismissed
Azam Ansari Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0029
Armed Forces Tribunal Act, 2007 — Section 14, 15(2), 31Air Force Rules, 1969 — Rule 16Pension Regulations For The Air Force, 1961 — Regulation 16, 102, 102(a), 216(2)
Tribunals and Commissions04 Dec 2019Allowed
Addanki Narayana Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0028
Tribunals and Commissions04 Dec 2019Allowed
Manmohan Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0027
Tribunals and Commissions04 Dec 2019Allowed
Ram Bux Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0026
Tribunals and Commissions04 Dec 2019Allowed
R.A. Dixit Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0025
Tribunals and Commissions04 Dec 2019Allowed
Ram Mohan Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0024
Tribunals and Commissions04 Dec 2019Allowed
Surya Prakash Mishra Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0023
Tribunals and Commissions04 Dec 2019Dismissed
Vinoda Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0022
Armed Forces Tribunal Act, 2007 — Section 14Army Act, 1950 — Section 39(d)Army Rules, 1954 — Rule 13(3)III(iv)
Tribunals and Commissions03 Dec 2019Allowed
Prabhat Kumar Ray Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0018
Tribunals and Commissions02 Dec 2019Allowed
Uma Shankar Ram Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0021
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions02 Dec 2019Allowed
Satish Kr Prabhakar Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0020
Tribunals and Commissions02 Dec 2019Dismissed
S.K. Punia Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0019
Tribunals and Commissions02 Dec 2019Allowed
Udal Prasad Vs Union Of India And Others
Armed Forces Tribunal · (2019) 12 AFT CK 0017
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions29 Nov 2019Allowed
Vinod Prakash Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0031
Armed Forces Tribunal Act, 2007 — Section 14Pension Regulations For The Air Force, 1961 — Rule 114(a)Pension Regulations For The Navy, 1964 — Rule 82(a)
Tribunals and Commissions29 Nov 2019Allowed
Raghu Bansh Singh Vs Union Of India And Others
Armed Forces Tribunal · (2019) 11 AFT CK 0029