Legal insights, case analysis and research craft.

Contested Wills in India: Courts Safeguard Against Fraud and Influence

Court News

Tracing the Judicial Path: Supreme Court on Wills

Court News

Propounder’s Burden: Proving a Will in Court under Indian Succession Laws

Court News

Supreme Court Defines Proof of Wills

Court News

Supreme Court on Wills: Strict Proof, Suspicion, and Succession Safeguards

Court News

Supreme Court on Wills & Succession: Landmark Rulings Reinforce Proof, Finality, and Fairness

Key Wills Judgement

Who Can Make a Will? The Law on Testamentary Capacity

Key Wills Judgement

Gopal Krishan & Others v. Daulat Ram & Others (2025) 01 SC CK 0047: Testamentary Intent Over Technicalities

Key Wills Judgement

Leela & Others v. Muruganantham & Others (2025) 01 SC CK 0045: A Turning Point in Testamentary Law

Key Wills Judgement

Meena Pradhan and Others v. Kamla Pradhan and Another (2023) 09 SC CK 0045: A Testamentary Landmark

Key Wills Judgement

Raj Kumari and Others v. Surinder Pal Sharma (2019): Supreme Court Clarifies Proof of Wills under Section 68

Key Wills Judgement

Swarnalatha and Others v. Kalavathy and Others (2022): Supreme Court Reaffirms Limits of Suspicion in Will Disputes