Key Wills Judgement
Leela & Others v. Muruganantham & Others (2025) 01 SC CK 0045: A Turning Point in Testamentary Law
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Succession Act Section 63Clear topic ×
18 articles
Key Wills Judgement
Meena Pradhan and Others v. Kamla Pradhan and Another (2023) 09 SC CK 0045: A Testamentary Landmark
Read article ↗
Key Wills Judgement
Murthy and Others v. C. Saradambal and Others (2021): Supreme Court Reinforces Burden of Proof in Suspicious Wills
Read article ↗
Key Wills Judgement
V. Prabhakara v. Basavaraj K. (Dead) by LRs & Another (2021): Supreme Court Restores Primacy of Trial Court in Will Disputes
Read article ↗
Key Wills Judgement
Checklist for Lawyers: Challenging the Validity of a Will
Read article ↗
Key Wills Judgement
Supreme Court Precedents Clarify Burden of Proof in Will Disputes
Read article ↗
Key Wills Judgement
Supreme Court Upholds Strict Proof of Wills
Read article ↗
Key Wills Judgement
Supreme Court on Suspicious Wills: Comparative Precedents from 1959 to 2025
Read article ↗
Key Wills Judgement
Circumstantial Evidence in Suspicious Wills: Supreme Court’s Comparative Lens Across Landmark Cases
Read article ↗
Key Wills Judgement
Gopal Krishan & Others v. Daulat Ram & Others (2025) 01 SC CK 0047: Supreme Court Rejects Hypertechnical Suspicion in Wills
Read article ↗
Key Wills Judgement
Murthy and Others v. C. Saradambal and Others (2021): Supreme Court on Suspicious Circumstances and Burden of Proof in Wills
Read article ↗
Key Wills Judgement
V. Prabhakara v. Basavaraj K. (Dead) by LRs & Another (2021): Supreme Court on Suspicion, Proof of Wills, and Appellate Limits
Read article ↗